High Courts21 Aug 2008Allowed
State of U.P. Vs D.S. Rathore and others
Allahabad High Court · (2009) 120 FLR 87
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 63 of 158
High Courts21 Aug 2008
Prem Chand and Others Vs Ghaziabad Development Authority and Incharge Instant, Allotment Camp, Ghaziabad Development Authority
Allahabad High Court · (2008) 6 AWC 6278
High Courts20 Aug 2008Allowed
Mohd. Yameen Siddiqui Vs Vllth Addl. District Judge, Lucknow and Others
Allahabad High Court · (2008) 08 AHC CK 0361
Stamp Act, 1899 — Section 33(1)
High Courts20 Aug 2008Allowed
Committee of Management, Mahadev Prasad Viswanath Prasad Balika Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 681 : (2008) 3 UPLBEC 2555
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(5), 16G(8), 16G(8)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 39Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts20 Aug 2008Allowed
Radhey Shyam Nishad Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 686 : (2008) 3 UPLBEC 2550
Constitution of India, 1950 — Article 14, 16
High Courts20 Aug 2008Allowed
National Insurance Company Limited Vs Smt. Natho Devi and Others
Allahabad High Court · (2010) ACJ 1738 : (2009) 1 AWC 359
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts20 Aug 2008Dismissed
Suhil Kumar Masi and Others Vs Life insurance Corporation of India
Allahabad High Court · (2008) 08 AHC CK 0290
Administrative Tribunals Act, 1985 — Section 14, 28, 3Constitution of India, 1950 — Article 136, 226LIFE INSURANCE CORPORATION ACT, 1956 — Section 28
High Courts20 Aug 2008Dismissed
Union of India Vs Surendra Pal
Allahabad High Court · (2008) 08 AHC CK 0226
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Aug 2008Allowed
Maggoo Vs Deputy Director of Consolidation and others
Allahabad High Court · (2008) 08 AHC CK 0196
High Courts20 Aug 2008Disposed Of
Manoj Kumar Vs State of U.P.and another
Allahabad High Court · (2008) 08 AHC CK 0195
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts20 Aug 2008Dismissed
R.S.Gahlaut Vs VIIth Additional District Judge, Meerut and another
Allahabad High Court · (2008) 08 AHC CK 0192
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts20 Aug 2008Dismissed
Lal Bahadur Gupta Vs State of U.P.and Others
Allahabad High Court · (2008) 08 AHC CK 0185
Constitution of India, 1950 — Article 226
High Courts20 Aug 2008Dismissed
Satish Chandra and others Vs Shiv Kumar Gupta and others
Allahabad High Court · (2008) 08 AHC CK 0177
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts20 Aug 2008Dismissed
Praveen Kumar Jain Vs Habibulla
Allahabad High Court · (2008) 08 AHC CK 0176
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts20 Aug 2008
Commissioner Vs Kohinoor Glass House
Allahabad High Court · (2009) 25 VST 135
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Aug 2008
Commissioner, Trade Tax Vs Gulshan Sugar and Chemicals Ltd.
Allahabad High Court · (2009) 25 VST 505
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts20 Aug 2008
Shahzad Behari Lal Vs Special Judge (S.C. and S.T. (P.A.) Act) and Others
Allahabad High Court · (2008) 4 AWC 4076
Constitution of India, 1950 — Article 226
High Courts20 Aug 2008Allowed
Commissioner, Trade Tax Vs Om Trading Company
Allahabad High Court · (2009) 23 VST 416
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 2(e1), 3AAAA
High Courts20 Aug 2008
Prem Pal Sharma Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3422
Penal Code, 1860 (IPC) — Section 304
High Courts20 Aug 2008Dismissed
Sunil Kumar Shukla, Warder (Bandi Rakshak) and Others Vs The State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0053
Constitution of India, 1950 — Article 226Prisoners Act, 1900 — Section 3, 5