High Courts21 Aug 2008Allowed
Chandra Pal Singh and Vs State of U.P. and others
Allahabad High Court · (2009) 121 FLR 79
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 62 of 158
High Courts21 Aug 2008Dismissed
Priti Chauhan Vs State of U.P. and Others
Allahabad High Court · (2008) 08 AHC CK 0327
High Courts21 Aug 2008Allowed
Shyam Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 690 : (2009) 120 FLR 189 : (2008) 3 UPLBEC 2276
Constitution of India, 1950 — Article 226
High Courts21 Aug 2008Dismissed
Ram Gopal Pandey Vs Joint Director of Education, Kanpur Mandal, Kanpur and others
Allahabad High Court · (2008) 08 AHC CK 0265
High Courts21 Aug 2008Dismissed
Radha Kant Misra and another Vs State of U.P. and others
Allahabad High Court · (2008) 08 AHC CK 0259
High Courts21 Aug 2008Allowed
Kailash Prasad Vs IVth Additional District Judge.Gorakhpur and others
Allahabad High Court · (2008) 08 AHC CK 0212
High Courts21 Aug 2008Dismissed
Ram Sumer Vs Dinesh Kumar Dixit and another
Allahabad High Court · (2008) 08 AHC CK 0210
Transfer of Property Act, 1882 — Section 105Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16
High Courts21 Aug 2008Dismissed
Sudarshan Jain and another Vs Tejendra Kumar and others
Allahabad High Court · (2008) 08 AHC CK 0209
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Aug 2008Allowed
Narain Das and others Vs 1st Additional District Judge
Allahabad High Court · (2008) 08 AHC CK 0207
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts21 Aug 2008Allowed
Chhote Lal Singh Vs Awadesh Singh and others
Allahabad High Court · (2008) 08 AHC CK 0197
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Aug 2008Dismissed
Surjeet Singh Vs Paramjit Kaur
Allahabad High Court · (2008) 08 AHC CK 0179
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts21 Aug 2008Allowed
Bal Govind (Shri) Vs Bhola Ram
Allahabad High Court · (2008) 08 AHC CK 0173
High Courts21 Aug 2008Dismissed
Nand Ram Vs J.S.C.C., Jalaun at Oral and others
Allahabad High Court · (2008) 08 AHC CK 0163
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Aug 2008Allowed
Waqf Allal Aulad/Waqf Alkhair Allahtala, Bijnor and another Vs 1st Additional District Judge, Bijnor and another
Allahabad High Court · (2008) 08 AHC CK 0150
High Courts21 Aug 2008Dismissed
Birj Rani and others Vs Anirudh Kumar Gupta @ Anirudh Seth
Allahabad High Court · (2008) 08 AHC CK 0149
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts21 Aug 2008Disposed Of
Ram Manohar Singh Vs State of U.P.& Ors.
Allahabad High Court · (2008) 08 AHC CK 0144
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 14
High Courts21 Aug 2008Allowed
Kushwaha B.K. Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 119 FLR 785 : (2009) 2 LLJ 172
High Courts21 Aug 2008Dismissed
Chandra Bhushan Bajpai Vs Joint Director of Education, Kanpur Mandal, Deputy Director of Education, Kanpur Mandal and State of U.P.
Allahabad High Court · (2008) 3 UPLBEC 2333
High Courts21 Aug 2008Dismissed
Delhi Kanpur Gondia Transport Co. Vs Commissioner of Income Tax
Allahabad High Court · (2010) 323 ITR 254 : (2009) 180 TAXMAN 243
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts21 Aug 2008Dismissed
Nandpuri Sahkari Grih Nirman Samiti Ltd. Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 585 : (2009) 106 RD 206
Land Acquisition Act, 1894 — Section 11A, 3, 4, 6Transfer of Property Act, 1882 — Section 106