High Courts25 Aug 2008Allowed
Satish Chandra Gupta Vs State of U.P. and others
Allahabad High Court · (2009) 120 FLR 8
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 60 of 158
High Courts25 Aug 2008Dismissed
Ram Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2009) 120 FLR 790
High Courts25 Aug 2008Allowed
Jagannath and Kalicharan Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0323
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts25 Aug 2008Allowed
Abdul Gaffar Vs VIIIth Additional District Judge and Others
Allahabad High Court · (2009) 1 AWC 66
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)
High Courts25 Aug 2008Dismissed
Nauroj Fatma Vs State of U.P. and Others
Allahabad High Court · (2009) 120 FLR 792 : (2008) 3 UPLBEC 2284
High Courts25 Aug 2008Dismissed
Abdul Aziz (D) through L.Rs. and Another Vs Vth Additional District Judge and Others
Allahabad High Court · (2008) 4 AWC 4073
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts25 Aug 2008Dismissed
Ruby International Annapurna Metal Peetal Vs Devendra Singh son fo Jaipal
Allahabad High Court · (2009) 1 AWC 345 : (2008) 119 FLR 748 : (2009) 2 LLJ 411
Employees Compensation Act, 1923 — Section 23Evidence Act, 1872 — Section 165
High Courts25 Aug 2008Allowed
Mohd Akram Khan Vs State of U.P.and others
Allahabad High Court · (2008) 08 AHC CK 0256
High Courts25 Aug 2008Allowed
Somwati Vs State of U.P.And Others
Allahabad High Court · (2008) 08 AHC CK 0255
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts25 Aug 2008Dismissed
Ajai Singhal Vs Mohan Lal Gupta and others
Allahabad High Court · (2008) 08 AHC CK 0191
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts25 Aug 2008Dismissed
Vijay Kumar Singh and Another Vs Janardan Prasad Misra
Allahabad High Court · (2008) 08 AHC CK 0186
Contempt of Courts Act, 1971 — Section 19
High Courts25 Aug 2008Disposed Of
Sachin Goenka and another Vs Pradeep Kumar Rastogi and others
Allahabad High Court · (2008) 08 AHC CK 0164
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts25 Aug 2008Dismissed
Sewa Singh Vs Ram Chandra Prasad Gupta
Allahabad High Court · (2008) 08 AHC CK 0152
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts25 Aug 2008
Indrajeet and Baijnath Vishwakarma Vs Special Judge (Bhrashtachar Nivaran) and Prabhat Kumar Pandey
Allahabad High Court · (2009) 1 AWC 734
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 24(2)
High Courts25 Aug 2008Dismissed
Krishna Mohan Sharma Vs Labour Court and Another
Allahabad High Court · (2008) 119 FLR 471 : (2009) 2 LLJ 161
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts25 Aug 2008Allowed
Bishambher Singh Bhadoria Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 960
Constitution of India, 1950 — Article 311(2)
High Courts25 Aug 2008
Chandra Prakash Vs Commissioner, Trade Tax
Allahabad High Court · (2010) 27 VST 105
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts25 Aug 2008
Munshi Lal Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3470
Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(1)Limitation Act, 1963 — Section 5
High Courts25 Aug 2008
State of U.P. Vs Smt. Usha Pandey and Others
Allahabad High Court · (2008) 3 UPLBEC 2536
Constitution of India, 1950 — Article 14, 16, 162
High Courts24 Aug 2008Allowed
Devendra Singh Vs State of U.P.and another
Allahabad High Court · (2008) 08 AHC CK 0229
Constitution of India, 1950 — Article 14