High Courts08 Sept 2008Allowed
Murlidhar and others Vs State of U.P.and others
Allahabad High Court · (2008) 09 AHC CK 0158
Uttar Pradesh Land Revenue Act, 1901 — Section 219
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 53 of 158
High Courts08 Sept 2008Allowed
Jagat Singh and others Vs Deputy Director of Consolidation, Baghpat and others
Allahabad High Court · (2008) 09 AHC CK 0153
High Courts08 Sept 2008Dismissed
Ashwani Kumar Srivastava and 4 others Vs Collector, Meerut and others
Allahabad High Court · (2008) 09 AHC CK 0122
High Courts08 Sept 2008
Mohd.Zaheer khan Vs D.D.C.and others
Allahabad High Court · (2008) 09 AHC CK 0117
High Courts08 Sept 2008Allowed
Vishwa Bharti Arya Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3739
High Courts08 Sept 2008Allowed
Atam Prakash Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3744 : (2008) 119 FLR 404
Uttar Pradesh Co-operative Societies Act, 1965 — Section 68
High Courts08 Sept 2008Dismissed
Umesh Gautam and Matloob Hussain Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0089
Constitution of India, 1950 — Article 309, 372, 395Government of India Act, 1935 — Section 241
High Courts08 Sept 2008Dismissed
Ram Shanker Verma Vs The State of Uttar Pradesh and Others
Allahabad High Court · (2008) 119 FLR 1086 : (1992) 2 UPLBEC 1386
Criminal Procedure Code, 1973 (CrPC) — Section 161, 182Penal Code, 1860 (IPC) — Section 120B, 147, 302, 304, 34
High Courts08 Sept 2008Dismissed
Tej Pal Singh Verma Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1393 : (2009) 120 FLR 243 : (2008) 3 UPLBEC 2864
Constitution of India, 1950 — Article 12, 16
High Courts08 Sept 2008Dismissed
Jagdish Narain Coal Depot and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6329 : (2008) 2 UPLBEC 1066
Uttar Pradesh Transit of Timber and other Forest Produce Rules, 1978 — Rule 21
High Courts06 Sept 2008Dismissed
Ishityaq Bano Begum and others Vs Additional District Judge, Court No.8, Shahjahanpur and others
Allahabad High Court · (2008) 09 AHC CK 0131
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts05 Sept 2008Dismissed
Hari Ram and another Vs Bitti @ Pyari
Allahabad High Court · (2008) 09 AHC CK 0143
High Courts05 Sept 2008Dismissed
Amita Sinha Vs State of U.P.and others
Allahabad High Court · (2008) 09 AHC CK 0140
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 55, 56, 57, 58, 59Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16, 23
High Courts05 Sept 2008
State Bank of India Vs Firm Jamuna Prasad Jaiswal and Sons and Another
Allahabad High Court · (2008) 4 AWC 3735
Civil Procedure Code, 1908 (CPC) — Section 34Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts05 Sept 2008Allowed
Bhairavendra Kumar Vs Vth Additional District Judge and Others
Allahabad High Court · (2008) 4 AWC 3971
Civil Procedure Code, 1908 (CPC) — Section 2Limitation Act, 1963 — Section 5
High Courts05 Sept 2008
Nawab Saiyyed Zafar Hussain Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 200, 202Penal Code, 1860 (IPC) — Section 147, 148, 323, 441, 452
High Courts05 Sept 2008Dismissed
Saleem Masood Ali Vs Rasheed Masood
Allahabad High Court · (2008) 09 AHC CK 0092
Constitution of India, 1950 — Article 102, 173, 191, 84Government of Union Territories Act, 1963 — Section 14, 4Representation of the People Act, 1951 — Section 100, 30, 32, 33, 34
High Courts05 Sept 2008Allowed
Ram Chandra (In Jail) Vs State
Allahabad High Court · (2008) 09 AHC CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 30, 302, 304
High Courts05 Sept 2008
Khalid and Others Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0060
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 363Penal Code, 1860 (IPC) — Section 147, 148, 149, 25, 300
High Courts05 Sept 2008Dismissed
Committee of Management, Ismail Girls National Inter College Vs State of U.P. and Others
Allahabad High Court · AIR 2009 All 36 : (2008) 4 AWC 3653 : (2009) 5 RCR(Civil) 388 : (2008) 105 RD 638
Right to Information Act, 2005 — Section 2