High Courts09 Sept 2008Dismissed
Vinod Kumar Pathak Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0254
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 52 of 158
High Courts09 Sept 2008Dismissed
Lakhan Singh Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3300
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts09 Sept 2008Allowed
The Commissioner, Trade Tax Vs Kuberji Traders
Allahabad High Court · (2008) 09 AHC CK 0212
Partnership Act, 1932 — Section 4
High Courts09 Sept 2008Allowed
Bhajan Kaur And Others Vs IInd Addl District Judge, Saharanpur
Allahabad High Court · (2008) 09 AHC CK 0186
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 30
High Courts09 Sept 2008Dismissed
Shiv Security Services Vs State of U.P.and others
Allahabad High Court · (2010) 7 RCR(Civil) 1860
High Courts09 Sept 2008Dismissed
S.M.A Rizvi and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 09 AHC CK 0182
High Courts09 Sept 2008Allowed
Jaswant Singh Vs Labour Commissioner, Kanpur and Others
Allahabad High Court · (2008) 09 AHC CK 0178
Uttar Pradesh Industrial Disputes Act, 1947 — Section 3(b)
High Courts09 Sept 2008Allowed
Commissioner of Trade Tax, U.P.,Lucknow Vs Kuberji Traders, Jalaun
Allahabad High Court · (2008) 09 AHC CK 0169
Partnership Act, 1932 — Section 4Uttar Pradesh Trade Tax Act, 1948 — Section 2(c)(C)(iv), 3(7)
High Courts09 Sept 2008Dismissed
Radhika @ Lalli Mishra Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0161
Penal Code, 1860 (IPC) — Section 352, 353, 504
High Courts09 Sept 2008Allowed
Jagneshwar and others Vs Board of Revenue, U.P., Allahabad and others
Allahabad High Court · (2008) 09 AHC CK 0152
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333
High Courts09 Sept 2008Allowed
Chhatrapati Sahuji Maharaj University, Kanpur Nagar Vs Archana Pal and Others
Allahabad High Court · (2008) 09 AHC CK 0128
High Courts09 Sept 2008Dismissed
Salil Srivastava Vs Addl. District Judge and Others
Allahabad High Court · (2008) 4 AWC 3910
Civil Procedure Code, 1908 (CPC) — Section 145, 30Criminal Procedure Code, 1973 (CrPC) — Section 340Provincial Small Cause Courts Act, 1887 — Section 17
High Courts09 Sept 2008Allowed
Smt. Kalawati and Smt. Bhagwati Vs IInd Additional District Judge and Ram Bilas
Allahabad High Court · (2009) 1 AWC 476 : (2009) 3 CivCC 730
Specific Relief Act, 1963 — Section 31
High Courts09 Sept 2008
Ved Prakash Rai Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0035
Uttar Pradesh Intermediate Education Manual Act, 1973 — Section 16G(vii)
High Courts09 Sept 2008Dismissed
777 Safiqul Rahman Vs State of U.P., The Deputy Inspector General of Police (Establishment), The Deputy Inspector General of Police, Headquarter P.A.C. Mahanagar and Commandant, 4th Battalion, P.A.C.
Allahabad High Court · (2009) 1 AWC 627 : (2008) 119 FLR 1108 : (2008) 3 UPLBEC 2460
Constitution of India, 1950 — Article 21
High Courts08 Sept 2008Allowed
Kamla Charan Misra Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1259 : (2009) 120 FLR 95
Constitution of India, 1950 — Article 14
High Courts08 Sept 2008Dismissed
Smt. Neelu Devi Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3669 : (2008) 119 FLR 1080
High Courts08 Sept 2008Dismissed
State of U.P. and Another Vs Tej Bahadur Singh and Another
Allahabad High Court · (2009) 1 AWC 913
Constitution of India, 1950 — Article 311
High Courts08 Sept 2008Dismissed
Deepak Kumar Tripathi Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0245
Constitution of India, 1950 — Article 226
High Courts08 Sept 2008Disposed Of
Urmila Gupta Vs Ramesh Chandra Tripathi and others
Allahabad High Court · (2008) 09 AHC CK 0159