High Courts04 Sept 2008Dismissed
Anukul Singh Vs Mohammad Babar, Inspector
Allahabad High Court · (2008) 09 AHC CK 0239
Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 420, 467, 468
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 54 of 158
High Courts04 Sept 2008Disposed Of
Harendra Kumar Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 09 AHC CK 0179
High Courts04 Sept 2008
Pushp Raj and others Vs District Judge, Meerut, and others
Allahabad High Court · (2008) 09 AHC CK 0114
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts03 Sept 2008
Committee of Management, Adarsh Uchchatar Madhyamik Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5870
Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts03 Sept 2008Disposed Of
Committee of Management, Raja Balwant Singh College Vs State of U.P. and Others
Allahabad High Court · (2009) 5 SLR 111
Constitution of India, 1950 — Article 226
High Courts03 Sept 2008Dismissed
Raj Kumar Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3665 : (2008) 3 UPLBEC 2478
High Courts03 Sept 2008Dismissed
Rama Kant Tripathi, Bulli alias Shive Charan and Luttu alias Om Prakash Vs State of U.P. and Munnu
Allahabad High Court · (2009) CriLJ 459
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 162, 319, 482Penal Code, 1860 (IPC) — Section 3, 323, 504, 506Salt Cess Act, 1953 — Section 3
High Courts03 Sept 2008Dismissed
Raj Nath Pandey Vs Jwala Prasad and Others
Allahabad High Court · (2008) 4 AWC 3666 : (2008) 105 RD 472
Civil Procedure Code, 1908 (CPC) — Section 12, 2, 9, 96Constitution of India, 1950 — Article 227
High Courts03 Sept 2008Disposed Of
Ashok Sharma and another Vs Additional Sessions Judge, Court No.9, Lucknow and others
Allahabad High Court · (2008) 09 AHC CK 0160
Transfer of Property Act, 1882 — Section 106
High Courts03 Sept 2008Allowed
Smt Rajpata Vs State of U.P.and Others
Allahabad High Court · (2008) 09 AHC CK 0148
Uttar Pradesh Panchayat Raj (Removal of Pradhan, Up-Pradhans and Members) Enquiry Rules, 1997 — Rule 3Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts03 Sept 2008Allowed
Harsingar Gutkha (P) Ltd. Vs Income Tax Appellate Tribunal and Others
Allahabad High Court · (2008) 219 CTR 479 : (2009) 238 ELT 407 : (2009) 176 TAXMAN 137
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 254, 260A
High Courts03 Sept 2008Allowed
Maithili Sharan Dixit Vs Board of Revenue and Others
Allahabad High Court · (2008) 4 AWC 3648 : (2008) 105 RD 462
Limitation Act, 1963 — Section 5
High Courts03 Sept 2008Allowed
Shishu Pal Singh and Others Vs Prescribed Authority/Upper Zila Adhikari, Additional Commissioner and State of U.P.
Allahabad High Court · (2008) 105 RD 548
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts03 Sept 2008Dismissed
Shyam Dutt Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3728
Constitution of India, 1950 — Article 226
High Courts03 Sept 2008Dismissed
Smt. Hemlata Vs Pankaj Jain, Sri Raj Kumar Poddar, Basant Kamal Mittal and Sri Jyotindra Mishra
Allahabad High Court · (2008) 09 AHC CK 0010
Contempt of Courts Act, 1971 — Section 2
High Courts03 Sept 2008Dismissed
Milky Sodhi Vs Union of India (UOI)
Allahabad High Court · (2008) 6 AWC 6325
High Courts02 Sept 2008Dismissed
Kumari Ansul Pagaria and Prakash Chandra Pagaria Vs Sri Gaurav Kumar Dev
Allahabad High Court · (2008) 09 AHC CK 0250
High Courts02 Sept 2008Partly Allowed
U.P. State Road Transport Corporation Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3662 : (2009) 121 FLR 633 : (2009) 2 UPLBEC 1659
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts02 Sept 2008Partly Allowed
U.P. State Road Transport Corporation Vs State of U.P., Presiding Officer, Labour Court and Sri Ramanuj Singh
Allahabad High Court · (2008) 119 FLR 489
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6(2A)
High Courts02 Sept 2008Allowed
Life Insurance Corporation of India and Others Vs District Judge and Others
Allahabad High Court · (2008) 4 AWC 3646
Evidence Act, 1872 — Section 51