High Courts02 Sept 2008Allowed
Ram Bali Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0204
Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 55 of 158
High Courts02 Sept 2008Dismissed
Iqram Vs Nanhey Khan and others
Allahabad High Court · (2008) 09 AHC CK 0147
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2Specific Relief Act, 1963 — Section 20Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A
High Courts02 Sept 2008Allowed
Laxman Dayal Vs Commissioner of Central Excise, Allahabad & Anr.
Allahabad High Court · (2008) 09 AHC CK 0145
Gold (Control) Act, 1968 — Section 73
High Courts02 Sept 2008Dismissed
Ravi Prasad Srivastava Vs State of U.P.and Others
Allahabad High Court · (2008) 09 AHC CK 0123
Uttar Pradesh Higher Education Services Commission (Procedure for Selection of Teachers) Regulations, 1983 — Regulation 6
High Courts02 Sept 2008
Shiv Ram Vs Board of Revenue and others
Allahabad High Court · (2008) 09 AHC CK 0121
High Courts02 Sept 2008
Rajendra Prasad Khanna (D) through L.Rs. Vs IInd Additional District Judge and Another
Allahabad High Court · (2008) 4 AWC 3723
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 20, 30
High Courts02 Sept 2008Allowed
Manoo Prasad Vs Upper Collector (Prashasan) and Another
Allahabad High Court · (2008) 4 AWC 3970
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B(4A)
High Courts02 Sept 2008Allowed
Smt. Shehnaz Bano Vs State of U.P. and Mohammad Azmal
Allahabad High Court · (2008) 09 AHC CK 0077
Constitution of India, 1950 — Article 309
High Courts02 Sept 2008Dismissed
Shaukat Ali Vs Vth Addition District Judge and Another
Allahabad High Court · (2008) 4 AWC 3651
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts02 Sept 2008Allowed
Pooran Singh Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 4 AWC 3726 : (2008) 105 RD 469
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A
High Courts01 Sept 2008Allowed
Smt. Neelu Chopra and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 4 CivCC 403
Stamp Act, 1899 — Section 33, 47A
High Courts01 Sept 2008Allowed
Mohd. Haneef, Shamshul Haq, Mohammad Yusuf and Mohd. Sageer Vs Chief Controlling Revenue Authority (Board of Revenue) and State of U.P.
Allahabad High Court · AIR 2009 All 53 : (2009) 1 AWC 80 : (2010) 5 RCR(Civil) 176 : (2008) 105 RD 674
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 3, 33, 40, 56Transfer of Property Act, 1882 — Section 105
High Courts01 Sept 2008Allowed
Jhabboo and Others Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3248
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 395, 397
High Courts01 Sept 2008Allowed
Kanhaiya Lal Vs U.P.Lok Seva Adhikaran and others
Allahabad High Court · (2008) 09 AHC CK 0195
High Courts01 Sept 2008Dismissed
Anil Kumar Mayor Vs IIIrd Additional District Judge, Saharanpur and others
Allahabad High Court · (2008) 09 AHC CK 0191
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts01 Sept 2008Dismissed
Chairman, Punjab National Bank & others Vs Shiv Shanker Awasthi
Allahabad High Court · (2008) 09 AHC CK 0189
Punjab National Bank (Employees) Pension Regulations, 1995 — Regulation 28, 29
High Courts01 Sept 2008Disposed Of
Mohd Sattar Khan Vs Brijesh Kumar
Allahabad High Court · (2008) 09 AHC CK 0187
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30(1)
High Courts01 Sept 2008Allowed
Hanumanji Maharaj Virajman Mandir Bahar, Bara Gaon, Gate, Jhansi and another Vs VIth Additional District Judge, Jhansi and others
Allahabad High Court · (2008) 09 AHC CK 0174
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts01 Sept 2008Allowed
Bundelkhand University Jhansi Vs Consumer Dispute Redressal Forum
Allahabad High Court · (2008) 09 AHC CK 0171
High Courts01 Sept 2008Dismissed
Narain Das Vs Santosh Kumar Pandey(Since Deceased) And Others
Allahabad High Court · (2008) 09 AHC CK 0165