High Courts29 Aug 2008Allowed
Robin Mritunjai Tewari Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 4118 : (2009) 120 FLR 34
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 57 of 158
High Courts29 Aug 2008
The Bombay Oil Industries (P) Limited Vs The Commissioner of Trade Tax
Allahabad High Court · (2008) 08 AHC CK 0089
Uttar Pradesh Trade Tax Act, 1948 — Section 35
High Courts29 Aug 2008Allowed
Nagar Palika Parishad and Executive Officer, Nagar Palika Parishad Vs Controlling Authority and State of U.P. Ministry of Labour
Allahabad High Court · (2008) 119 FLR 412
Payment of Gratuity Act, 1972 — Section 1, 14, 3, 4, 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts29 Aug 2008
Pappu alias Om Narain Pandey Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 369
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts29 Aug 2008Dismissed
The New India Assurance Company Limited Vs Smt. Prabhawati Devi and Others
Allahabad High Court · (2008) 08 AHC CK 0082
Motor Vehicles Act, 1988 — Section 147
High Courts29 Aug 2008Dismissed
Escorts Yamha Motors Ltd. Vs The Commissioner of Trade Tax and Divisional Level Industrial Development Authority Committee
Allahabad High Court · (2010) 33 VST 417
Factories Act, 1948 — Section 46
High Courts28 Aug 2008Disposed Of
U.P. State Road Transport Corporation Vs Km. Rajni under the guardianship of her mother, Smt. Rukmini Devi
Allahabad High Court · (2009) 1 AWC 700
High Courts28 Aug 2008
Triveni Engineering and Industries Limited Vs State of U.P., Labour Court and Luxman Singh
Allahabad High Court · (2008) 3 UPLBEC 2614
COMPANIES ACT, 1956 — Section 3Industrial Disputes Act, 1947 — Section 2, 25B, 25F, 25G, 25H
High Courts28 Aug 2008Partly Allowed
Kucko alias Pravin Kumar Vs State
Allahabad High Court · (2008) 08 AHC CK 0277
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 30, 300, 302, 304, 307
High Courts28 Aug 2008Allowed
Ram Kumar Barnwal Vs Ram Lakhan and Others
Allahabad High Court · (2009) 1 AWC 67
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts28 Aug 2008Allowed
Sattidin and Another Vs Deputy Director of Consolidation, Hardoi and others
Allahabad High Court · (2008) 08 AHC CK 0231
High Courts28 Aug 2008Dismissed
Jingle Bell Nursery School Society, Faizabad Vs Chief Controlling Revenue Authority and others
Allahabad High Court · (2008) 08 AHC CK 0198
Stamp Act, 1899 — Section 47
High Courts28 Aug 2008Allowed
Alok Kumar Tiwari Vs State of U.P.and Others
Allahabad High Court · (2008) 08 AHC CK 0184
High Courts28 Aug 2008Dismissed
R.N. Bhagat Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 4 AWC 4066 : (2008) 119 FLR 999
High Courts28 Aug 2008Allowed
Committee of Management of Sri Ram Shiksha Samiti Vs Rama Shankar Singh and Others
Allahabad High Court · (2009) 1 AWC 738
Societies Registration Act, 1860 — Section 25(1)
High Courts28 Aug 2008
Ran Babu, Ram Autar and Jasram (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 08 AHC CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Aug 2008Allowed
Om Prakash Dubey Vs State of U.P. and others
Allahabad High Court · (2009) 120 FLR 7
High Courts28 Aug 2008Allowed
Smt. Lila Vishwakarma Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 475
High Courts28 Aug 2008Allowed
Smt. Anshu Bharti Vs State of U.P. and Basic Shiksha Parishad
Allahabad High Court · (2009) 1 AWC 691 : (2008) 119 FLR 963
Constitution of India, 1950 — Article 226
High Courts28 Aug 2008
Ram Babu and Others Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 476
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34