High Courts12 Sept 2008Dismissed
Manoj Kumar Gupta, Sunil Gupta and Chandrasen Gupta (In Jail) Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0274
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 50 of 158
High Courts12 Sept 2008Dismissed
Smt. Aziza Khatoon and Km. Nasrin Vs State
Allahabad High Court · (2008) 09 AHC CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304
High Courts12 Sept 2008Dismissed
Dhruv Kumar Tiwari @ Pappu Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 374Penal Code, 1860 (IPC) — Section 302, 354, 394, 404, 411
High Courts12 Sept 2008Allowed
Kumar Pal Singh Vs Chief Managing Director, U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2008) 4 AWC 3683 : (2009) 120 FLR 191 : (2008) 3 UPLBEC 2459
High Courts12 Sept 2008Allowed
Sarvesh Tewari Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3682 : (2008) 119 FLR 823
High Courts12 Sept 2008Allowed
Chandra Nath Kala, etc Vs Trijugi Narain and others, etc.
Allahabad High Court · (2008) 09 AHC CK 0183
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 3, 100Evidence Act, 1872 — Section 65(a), 67Hindu Succession Act, 1956 — Section 30, 5(ii)
High Courts12 Sept 2008Dismissed
Mustafa Vs Shiv Ram And Others
Allahabad High Court · (2008) 09 AHC CK 0177
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 26 Rule 10, Order 41 Rule 17(2), 75
High Courts12 Sept 2008
Bhikki Vs Deputy Director of Consolidation, Bulandshahr and another
Allahabad High Court · (2008) 09 AHC CK 0120
High Courts12 Sept 2008
Virendra Vs Addl. District Judge and Others
Allahabad High Court · (2008) 4 AWC 3685
Civil Procedure Code, 1908 (CPC) — Section 24Evidence Act, 1872 — Section 65B
High Courts12 Sept 2008
Rama Shanker and Others Vs Ram Swaroop and Others
Allahabad High Court · (2009) 1 AWC 1023
Specific Relief Act, 1963 — Section 12Transfer of Property Act, 1882 — Section 55(b)(d)
High Courts12 Sept 2008
Mithaee Lal Vs State of U.P. and Others
Allahabad High Court · (2009) CriLJ 612 : (2009) 5 RCR(Criminal) 635
Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 304, 362, 482
High Courts12 Sept 2008Dismissed
Committee of Management Shri Swami Krishnanand Inter College and Shri Bhairav Prasad Tripathi Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0031
Constitution of India, 1950 — Article 226
High Courts12 Sept 2008Dismissed
Shri Nath Sahai Vs Devendra Nath Dwivedi and Others
Allahabad High Court · (2008) 09 AHC CK 0011
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts11 Sept 2008Dismissed
Jagriti Sahkari Avas Samiti Limited and Raja Ram Pandey, Secretary and Member, Jagriti Sahkari Avas Samiti Limited Vs State of U.P., District Magistrate, Special Land Acquisition Officer and New Okhla Industrial Development Authority (NOIDA)
Allahabad High Court · (2008) 3 UPLBEC 2579
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 17, 4, 5, 5A
High Courts11 Sept 2008Dismissed
Sri Ram Swaroop Kainthola Vs Director of Education (Secondary), District Inspector of Schools, Committee of Management and Sri Ganga Singh Bisht
Allahabad High Court · (2008) 3 UPLBEC 2456
High Courts11 Sept 2008Dismissed
Union of India (UOI) Vs Smt. Asha Bajpai and Others Smt. Asha Bajpai and Others Vs Union of India (UOI)
Allahabad High Court · (2008) 09 AHC CK 0248
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124, 124A
High Courts11 Sept 2008Dismissed
Prem Chandra Mishra Vs IInd Additional District Judge and Others
Allahabad High Court · (2008) 4 AWC 3671
Civil Procedure Code, 1908 (CPC) — Section 145, 151Provincial Small Cause Courts Act, 1887 — Section 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 30
High Courts11 Sept 2008Allowed
Hari Krishna Singh Yadav Vs Basic Shiksha Adhikari, Etawah and others
Allahabad High Court · (2008) 09 AHC CK 0202
High Courts11 Sept 2008Dismissed
Prem Singh And Others Vs State of U.P.And Others
Allahabad High Court · (2008) 09 AHC CK 0176
Land Acquisition Act, 1894 — Section 6