High Courts11 Sept 2008Allowed
Kamta Prasad @ Pappu Vs State of U.P.and another
Allahabad High Court · (2008) 09 AHC CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 304A, 324
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 51 of 158
High Courts11 Sept 2008Allowed
Rajendra Singh and others Vs D.D.C.and others
Allahabad High Court · (2008) 09 AHC CK 0155
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts11 Sept 2008Disposed Of
Santosh Kumar Vs Ravindra Sharma and others
Allahabad High Court · (2008) 09 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 50A
High Courts11 Sept 2008Allowed
Mahmood Ahmad Vs Sohan Lal Major
Allahabad High Court · (2008) 09 AHC CK 0135
High Courts11 Sept 2008Allowed
S.M.Ahmad Hasan and others Vs Shia Central Board of Waqfs and others
Allahabad High Court · (2008) 09 AHC CK 0129
High Courts11 Sept 2008Allowed
Smt. Sunita Sharma Vs U.P. State Financial Corporation and Others
Allahabad High Court · (2008) 6 AWC 6387
Constitution of India, 1950 — Article 226
High Courts11 Sept 2008Dismissed
State of U.P. Vs Sri Durga Prasad Sharma
Allahabad High Court · (2009) 1 AWC 632 : (2008) 119 FLR 1144
High Courts11 Sept 2008Dismissed
Subhash Vs The State of U.P. and Sanjay
Allahabad High Court · (2008) 09 AHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161, 216, 397Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 306, 498A
High Courts10 Sept 2008
Shalini Awasthi and Another Vs State of U.P.
Allahabad High Court · (2008) 3 ACR 3302
Copyright Act, 1957 — Section 51, 63, 68ACriminal Procedure Code, 1973 (CrPC) — Section 161Immoral Traffic (Prevention) Act, 1956 — Section 3, 5, 6
High Courts10 Sept 2008
Munna alias Mohd. Rafi Hasan Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 67
Penal Code, 1860 (IPC) — Section 406, 420, 439, 467, 468
High Courts10 Sept 2008Allowed
Babu Singh Vs Motor Accident Claim Tribunal/District Judge and The New India Assurance Co. Ltd.
Allahabad High Court · (2009) 1 AWC 198
High Courts10 Sept 2008Dismissed
Committee of Management Sri Hub Lal Inter College and Radhey Shyam Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6323
High Courts10 Sept 2008Disposed Of
Ashok Dhar Dwivedi Vs District Magistrate, Shravasti and Another
Allahabad High Court · (2009) 1 ACR 664
Penal Code, 1860 (IPC) — Section 302, 307, 333, 353, 504Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 14, 14(1), 15, 3(1)
High Courts10 Sept 2008Allowed
Nawal Khan Vs Motor Accident Claims Tribunal/Additional, District Judge, Court No. 1 and Others
Allahabad High Court · (2009) 1 AWC 183
High Courts10 Sept 2008Dismissed
Major S.N. Tripathi Vs Election Commission of India and Others
Allahabad High Court · (2008) 09 AHC CK 0249
Constitution of India, 1950 — Article 102, 13, 14, 170, 173Representation of the People Act, 1951 — Section 100, 123, 15, 169, 2
High Courts10 Sept 2008Disposed Of
Anil Kalra Vs Anuj Singhal and Others
Allahabad High Court · (2008) 09 AHC CK 0214
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts10 Sept 2008Dismissed
Rafey Vs Qayamuddin and Others
Allahabad High Court · (2008) 09 AHC CK 0175
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12(1)(b), 13, 3(a), 3(g)
High Courts10 Sept 2008Disposed Of
Suresh Vs State of U.P.and others
Allahabad High Court · (2008) 09 AHC CK 0154
High Courts10 Sept 2008
Prakash Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0111
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts10 Sept 2008Allowed
Mahavir Singh Vs State of Uttar Pradesh, Additional Commissioner, Moradabad Division and K.K. Gupta, Additional Commissioner (Administration)
Allahabad High Court · (2009) 1 AWC 694 : (2008) 105 RD 599
Limitation Act, 1963 — Section 5