High Courts16 Sept 2008
Varun Kumar Vs Union of India (UOI)
Allahabad High Court · (2008) 09 AHC CK 0091
Administrative Tribunals Act, 1985 — Section 19, 20, 21, 5Constitution of India, 1950 — Article 226, 227, 28, 32, 323A
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 49 of 158
High Courts16 Sept 2008Allowed
In Re: Kothari Products Ltd.
Allahabad High Court · (2009) 150 CompCas 823 : (2009) 91 SCL 104
Companies Act, 1956 — Section 391, 394
High Courts16 Sept 2008
J.R. Agro Industries Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 21 VST 305
Uttar Pradesh Trade Tax Act, 1948 — Section 10
High Courts16 Sept 2008
Madan Mohan Agarwal and Others Vs Girish Kumar Chaturvedi and Another
Allahabad High Court · (2008) 4 AWC 3991
Constitution of India, 1950 — Article 226
High Courts16 Sept 2008Dismissed
Ashok Madheshiya Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0042
Constitution of India, 1950 — Article 226
High Courts16 Sept 2008Dismissed
Jasraj Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6330
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6, 9
High Courts15 Sept 2008Allowed
Lalji Tiwari Vs The District inspector of Schools, The Regional Insp Inspectress of Girls schools, The Committee of Management of Arya Kana Pathshala Intermediate College and The Principal Arya Kana Pathshala Intermediate College
Allahabad High Court · (2008) 6 AWC 6339 : (2008) 3 UPLBEC 2468
High Courts15 Sept 2008Dismissed
Pratap Singh and Indrajeet Singh Vs Matadeen (since deceased) (Smt. Leelawati, Indrajeet Singh and Shri Ram Singh)
Allahabad High Court · (2009) 3 CivCC 69
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 20
High Courts15 Sept 2008
Qazi Abdul Wahab (D) through L.Rs. Vs Special Judge (Additional District Judge) and Others
Allahabad High Court · (2009) 3 AWC 2191
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts15 Sept 2008Dismissed
Brahmaji Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0251
Drugs and Cosmetics Act, 1940 — Section 17, 17B, 18, 27Penal Code, 1860 (IPC) — Section 274, 275, 276, 41, 411Trade Marks Act, 1999 — Section 103, 104
High Courts15 Sept 2008Dismissed
State of U.P. Vs Additional Commissioner (Judicial) Varanasi Division, NPrescribed Authority and Surya Kumar alias Lal Babu
Allahabad High Court · (2008) 09 AHC CK 0238
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts15 Sept 2008Disposed Of
Committee of Management, Uchchattar Madhyamik Vidyalaya Vs State of U.P. and Others
Allahabad High Court · (2008) 3 UPLBEC 2480
High Courts15 Sept 2008Dismissed
Satyanarayan Singh Vs State of U.P.And Others
Allahabad High Court · (2008) 09 AHC CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397
High Courts15 Sept 2008Dismissed
Ashutosh Shrotriya and others Vs Vice-Chancellor, Dr.B.R.Ambedkar University and others, etc.
Allahabad High Court · (2008) 09 AHC CK 0184
Allahabad High Court Rules, 1952 — Chapter 8, 5
High Courts15 Sept 2008Dismissed
State of U.P. Vs Suresh Chandra Srivastava
Allahabad High Court · (2008) 09 AHC CK 0181
High Courts15 Sept 2008
Anand Prakash and others Vs D.D.C.and another
Allahabad High Court · (2008) 09 AHC CK 0118
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 484
High Courts15 Sept 2008Allowed
Nagarmahapalika Vs Labour Court and Another
Allahabad High Court · (2009) 2 LLJ 163
High Courts15 Sept 2008Allowed
Bharat Timber Stores/House Vs Director, Rajya Krishi Utpadan Mandi Parishad and Others
Allahabad High Court · (2008) 4 AWC 3747 : (2008) 105 RD 530
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17, 20(1), 9
High Courts12 Sept 2008
Sheo Prasad Tripathi Vs State of U.P. and Others
Allahabad High Court · (2008) 119 FLR 859 : (2008) 3 UPLBEC 2466
Constitution of India, 1950 — Article 226
High Courts12 Sept 2008
Balbir Singh Vs State of U.P.
Allahabad High Court · (2009) 2 ACR 1409
Arms Act, 1959 — Section 25, 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302