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Allahabad High Court judgments, 2008

3,146 judgments · page 44 of 158

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High Courts25 Sept 2008Allowed

Husan Lal and others Vs State of U.P.and another

Allahabad High Court · (2008) 09 AHC CK 0146

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
Read judgment
High Courts25 Sept 2008

Mahendra Singh Vs Board of Revenue, U.P., Allahabad and others

Allahabad High Court · (2008) 09 AHC CK 0115

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High Courts25 Sept 2008Allowed

Sahkari Ganna Vikas Samiti Ltd. Vs Jitendra Mohan and The Presiding Officer, Labour Court

Allahabad High Court · (2009) 1 AWC 479

Uttar Pradesh Co-operative Societies Act, 1965 — Section 135, 70Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H
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High Courts25 Sept 2008Allowed

Vijay Pal Singh Vs State of U.P. and Faiyaz Ahmad

Allahabad High Court · (2010) 127 FLR 55

Read judgment
High Courts25 Sept 2008

Atul Kumar @ Kuldeep Vs State of U.P. and Another

Allahabad High Court · (2008) 09 AHC CK 0063

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 52Penal Code, 1860 (IPC) — Section 376, 506
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High Courts25 Sept 2008Dismissed

Ram Chandra Vs XII Additional District and Sessions Judge and Others

Allahabad High Court · (2009) 1 AWC 225

Civil Procedure Code, 1908 (CPC) — Section 23, 24
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High Courts25 Sept 2008Dismissed

Jay Narayan Prasad, A.S.I. (M.) Vs State of U.P. and Others

Allahabad High Court · (2008) 6 AWC 5841 : (2009) 5 SLR 553 : (2008) 3 UPLBEC 2744

Government of India Act, 1919 — Section 96BPolice Act, 1861 — Section 1, 12, 2, 20, 22Uttar Pradesh Police Regulations, 1948 — Regulation 477, 508, 509, 510, 511
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High Courts25 Sept 2008Dismissed

Rakesh Kumar Singh (In Jail) Vs State of U.P.

Allahabad High Court · (2008) 09 AHC CK 0043

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304
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High Courts25 Sept 2008Dismissed

Prakash Chand Mehta Vs IIIrd Additional District Judge and Others

Allahabad High Court · (2009) 1 AWC 77

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
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High Courts25 Sept 2008Dismissed

Smt. Rafeeqan and Others Vs Jia-ul-Nabi and Others

Allahabad High Court · (2009) 1 AWC 73

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
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High Courts25 Sept 2008Dismissed

Varanasi Development Authority Vs Presiding Officer, Labour Court and Another

Allahabad High Court · (2008) 119 FLR 736

Industrial Disputes Act, 1947 — Section 17B
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High Courts24 Sept 2008Dismissed

Daman Singh Vs Secretary/General Manager District Co-operative Bank Ltd., Kanpur and Others

Allahabad High Court · (2008) 28 CriminalCC 94

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 357, 364A, 365
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High Courts24 Sept 2008Dismissed

Sanjay Kumar Singh Vs U.P. Public Service Commission and Others

Allahabad High Court · (2008) 09 AHC CK 0285

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High Courts24 Sept 2008Allowed

Narendra Pal Singh Gahlot Vs The Upper Commissioner (Judicial) Moradabad Division, The Prescribed Authority (Under U.P. Imposition of Ceiling on land Holdings Act, 1960 as amended uptodate) Cum-Additional District Magistrate (Ceiling) and State of U.P.

Allahabad High Court · (2009) 1 AWC 46 : (2008) 105 RD 669

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
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High Courts24 Sept 2008Dismissed

Zaheer Ahmad Vs Hauz Wali Masjid and Others

Allahabad High Court · (2009) 1 AWC 483

Waqf Act, 1995 — Section 65, 83, 85, 90
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High Courts24 Sept 2008Dismissed

Urmila Vs Collector/District Deputy Director, Consolidation, Faizabad & Anr.

Allahabad High Court · (2008) 09 AHC CK 0168

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
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High Courts24 Sept 2008Allowed

Ram Siya and others Vs State of U.P.and another

Allahabad High Court · (2008) 09 AHC CK 0162

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 324, 504
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High Courts24 Sept 2008Dismissed

Panna Lal Vs Madan Mohan and others

Allahabad High Court · (2008) 09 AHC CK 0127

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High Courts24 Sept 2008Allowed

Susheel Kumar Agarwal Vs Additional District Judge/Special Judge, S.C./S.T. Act and Others

Allahabad High Court · (2009) 1 AWC 1040

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High Courts24 Sept 2008Allowed

Dr. (Smt.) Shashi Prateek Vs Charan Singh Verma and Another

Allahabad High Court · AIR 2009 All 109 : (2009) 1 AWC 212

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153, 96Constitution of India, 1950 — Article 226, 227, 32, 323A, 323BCriminal Procedure Code, 1973 (CrPC) — Section 195
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