Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 173, 193, 200Evidence Act, 1872 — Section 33, 58Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 504

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High Courts23 Sept 2008Dismissed

Ram Asrey and Others Vs The Additional Commissioner (Adminstration) Jhansi Division, Ram Lal and State of U.P.

Allahabad High Court · (2008) 105 RD 608

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

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High Courts23 Sept 2008Allowed

In Re: Jagran TV (P.) Ltd.

Allahabad High Court · (2009) 150 CompCas 532 : (2009) 90 SCL 138

COMPANIES ACT, 1956 — Section 391, 392, 393, 394, 394A

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High Courts22 Sept 2008

Ram Sewak Sharma Vs State of U.P. and Others

Allahabad High Court · (2008) 09 AHC CK 0291

General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 274

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High Courts22 Sept 2008Allowed

State of U.P. Vs Fast Track, Court No. 2, Additional Chief Judicial Magistrate and Amarmani Tripathi

Allahabad High Court · (2008) 09 AHC CK 0283

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 406

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High Courts22 Sept 2008Allowed

Smt. Kamli Devi Vs State of U.P. and District Basic Education Officer

Allahabad High Court · (2008) 105 RD 532

Constitution of India, 1950 — Article 14

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High Courts22 Sept 2008Partly Allowed

Arjun (In Jail) Vs State of U.P.

Allahabad High Court · (2009) CriLJ 618

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 299, 300, 302, 304

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High Courts22 Sept 2008Dismissed

Gulbir Singh Bhookesh Vs State of U.P. and Others

Allahabad High Court · (2008) 3 UPLBEC 2505

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 332, 353

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High Courts22 Sept 2008Allowed

Vinay Joseph and another Vs Vlth Addl.District Judge, Bareilly and another

Allahabad High Court · (2008) 09 AHC CK 0197

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1), 21(8), 9A

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High Courts22 Sept 2008Allowed

Rajesh Sharma Vs IIIrd Additional District Judge, Mathura and others

Allahabad High Court · (2008) 09 AHC CK 0196

Transfer of Property Act, 1882 — Section 114

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High Courts22 Sept 2008Disposed Of

Satyendra Prasad Vs Commissioner Food And Civil Supplies U.P.Lucknow And Another

Allahabad High Court · (2008) 09 AHC CK 0180

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