High Courts22 Sept 2008Disposed Of
Satish Chandra (Dead) and others Vs Somnath Anand and others
Allahabad High Court · (2008) 09 AHC CK 0172
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 46 of 158
High Courts22 Sept 2008Allowed
Sri Dhar Pandey Vs Managing Director, Food Corporation of India and Others
Allahabad High Court · (2008) 09 AHC CK 0163
High Courts22 Sept 2008Dismissed
Lal Bahadur Yadav Vs Union of India and Others
Allahabad High Court · (2008) 09 AHC CK 0142
Central Reserve Police Force Act, 1949 — Section 11(1)Central Reserve Police Force Rules, 1955 — Rule 27
High Courts22 Sept 2008
Prakashi Vs Deputy Director of Consolidation/Addl.Collector (F&R), Muzaffarnagar and others
Allahabad High Court · (2008) 09 AHC CK 0116
High Courts22 Sept 2008
In Re: Smt. Sadhna Upadhyaya, Advocate
Allahabad High Court · (2008) 3 UPLBEC 2113
Contempt of Courts Act, 1971 — Section 14, 15, 19
High Courts22 Sept 2008
Smt. Kamli Devi Vs State of U.P. and Others
Allahabad High Court · (2008) 4 AWC 3749
Constitution of India, 1950 — Article 14
High Courts22 Sept 2008Dismissed
Ram Swarup Vs Uma Shankar
Allahabad High Court · (2009) 1 AWC 635
Constitution of India, 1950 — Article 226
High Courts22 Sept 2008
Abbot Forge (P) Ltd. Vs The Commissioner of Trade Tax
Allahabad High Court · (2008) 09 AHC CK 0038
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts22 Sept 2008Allowed
Vivek Kumar Mishra Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0028
Arms Act, 1959 — Section 17, 18
High Courts19 Sept 2008Allowed
Shree Mahavir Straw Board (Pvt.) Ltd. Vs The U.P. State Electricity Board
Allahabad High Court · (2008) 09 AHC CK 0277
Evidence Act, 1872 — Section 91, 92Specific Relief Act, 1963 — Section 26
High Courts19 Sept 2008Dismissed
T. Chand Bidi Company and Others Vs Sh. Ameer Hasan
Allahabad High Court · (2009) 1 AWC 325
Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 134, 135, 155, 29
High Courts19 Sept 2008Dismissed
Swaraj Kumar Vs Arvind Kumar and Another
Allahabad High Court · (2008) 4 AWC 3922
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts19 Sept 2008Disposed Of
Hari Kant Pathak Vs Chandra Kanta (DEAD) and others
Allahabad High Court · (2008) 09 AHC CK 0173
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts19 Sept 2008Dismissed
Pramod Awasthi Vs State of U.P.& Ors.
Allahabad High Court · (2008) 09 AHC CK 0144
Uttar Pradesh Excise (Settlement of Licences Country for Retail Sale of Country Liquor) Rules, 2002 — Rule 21Uttar Pradesh Excise Act, 1910 — Section 34
High Courts19 Sept 2008Allowed
Jamuna Devi (Smt.) Vs District Judge, Kanpur Nagar and others
Allahabad High Court · (2008) 09 AHC CK 0138
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts19 Sept 2008Disposed Of
Hakim Nafisul Hassan Vs IInd Additional District Judge, Saharanpur and another
Allahabad High Court · (2008) 09 AHC CK 0136
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(b)
High Courts19 Sept 2008Allowed
Devendra Kumar Jain Vs XIIth Addl.District Judge, Aligarh and others
Allahabad High Court · (2008) 09 AHC CK 0133
High Courts19 Sept 2008Dismissed
Badri Prasad and others Vs Judge, Small Causes Court, Kanpur Nagar and others
Allahabad High Court · (2008) 09 AHC CK 0132
High Courts19 Sept 2008
Ravi Vs Deputy Director of Consolidation, Bulandshahr and others
Allahabad High Court · (2008) 09 AHC CK 0119
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts19 Sept 2008
Panna Lal and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 UPLBEC 2263
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397