High Courts26 Sept 2008Dismissed
Mani Ram & Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2008) 09 AHC CK 0190
Uttar Pradesh Industrial Disputes Act, 1947 — Schedule 1 Item 6
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 43 of 158
High Courts26 Sept 2008Dismissed
Rani Devi (Dead) Through LRs.and another Vs Sri 108 Pujyapad Advait Panch Parmeshwar Panchayati Akhara Bara Udaseen
Allahabad High Court · (2008) 09 AHC CK 0166
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Sept 2008Dismissed
Rakesh Kumar Gupta Vs Ravindra Kumar Gupta & Ors.
Allahabad High Court · (2008) 09 AHC CK 0141
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 5, 11Succession Act, 1925 — Section 63
High Courts26 Sept 2008Allowed
Smt. Subhi Vs State of U.P. and Another
Allahabad High Court · (2008) 09 AHC CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 354, 376, 452, 506
High Courts26 Sept 2008Allowed
Dr. V.K. Sinha Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 09 AHC CK 0098
High Courts26 Sept 2008Allowed
Anshu Chhabara Vs Collector and Commissioner, Jhansi Division
Allahabad High Court · (2009) 1 AWC 512 : (2008) 105 RD 659
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 23Stamp Act, 1899 — Section 29, 52, 56
High Courts26 Sept 2008
New India Assurance Co. Ltd. Vs Rajendra Prasad Srivastava and Others
Allahabad High Court · (2009) 1 AWC 351
Motor Vehicles Act, 1988 — Section 170
High Courts26 Sept 2008
Sajid Ali Vs The State
Allahabad High Court · (2008) 09 AHC CK 0058
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts26 Sept 2008
Kanhaiya Lal Bansal Vs Sahitya Bhawan Publishers and Distributors Private Limited, Smt. Megha Bansal and Sri Sanjay Kumar Bansal
Allahabad High Court · (2009) 41 PTC 165
Contract Act, 1872 — Section 7Partnership Act, 1932 — Section 14, 43, 44Trade Marks Act, 1999 — Section 159
High Courts26 Sept 2008Allowed
Shiv Prakash Richariya Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 113 : (2008) 3 UPLBEC 2517
High Courts26 Sept 2008
Mikiyat Singh, Satnam Singh, Gopal Singh and Sukh Ram Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 09 AHC CK 0030
Constitution of India, 1950 — Article 19, 226, 246, 248, 301
High Courts26 Sept 2008Dismissed
Saghir Vs State of U.P.
Allahabad High Court · (2009) CriLJ 1459
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396, 399, 402, 412
High Courts26 Sept 2008Dismissed
Sheoraj, Kirpal, Ram Autar and Sompal Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 464Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 324
High Courts25 Sept 2008Dismissed
Jay Naryan Prasad, A.S.I. (M) Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0287
Police Act, 1861 — Section 1, 12, 13, 2, 20
High Courts25 Sept 2008Dismissed
Krishna Kumar Rai Vs State of U.P. and Tap Narayan Rai
Allahabad High Court · (2008) 09 AHC CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 319, 482Penal Code, 1860 (IPC) — Section 323, 325, 328, 336, 504
High Courts25 Sept 2008Allowed
Mohd. Amjad Vs State of U.P. and Abdul Latif
Allahabad High Court · (2008) 09 AHC CK 0235
Penal Code, 1860 (IPC) — Section 376
High Courts25 Sept 2008Allowed
Achal Kumar Chaddha Vs Santosh Kumar Kesarwani
Allahabad High Court · (2008) 09 AHC CK 0198
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(4)
High Courts25 Sept 2008Allowed
Sumant Kumar Rathi Vs State of U.P.and another
Allahabad High Court · (2008) 09 AHC CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts25 Sept 2008Dismissed
Pyare Lal Vs IInd Additional District Judge, Jhansi and others
Allahabad High Court · (2008) 09 AHC CK 0188
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts25 Sept 2008Disposed Of
Ghulam Mustufa @ Munshi Nannhey Vs Malik Jamil Ahmad, Advocate and another
Allahabad High Court · (2008) 09 AHC CK 0150