Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 5Uttar Pradesh (Regulation of Building Operations) Regulations, 1960 — Regulation 5Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 17

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High Courts29 Sept 2008

Dr. Km. Seema Mehra Vs State of U.P. and Others

Allahabad High Court · (2008) 6 AWC 6394

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 10

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High Courts26 Sept 2008

Ram Anjore Vs Additional District Magistrate (Finance and Revenue)/Deputy Director of Consolidation and Others

Allahabad High Court · (2009) 1 AWC 1052

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Land Revenue Act, 1901 — Section 14A

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High Courts26 Sept 2008Allowed

Dr. Ravindra Kumar Vs State of U.P. and Others

Allahabad High Court · (2008) 3 UPLBEC 2836

Constitution of India, 1950 — Article 14, 141, 162, 226, 234

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High Courts26 Sept 2008Allowed

Amar Singh (In Jail) Vs State of U.P.

Allahabad High Court · (2008) 09 AHC CK 0266

Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302

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High Courts26 Sept 2008Dismissed

The Oriental Insurance Company Ltd. Vs Smt. Indira Devi and Others

Allahabad High Court · (2009) 1 AWC 349

Motor Vehicles Act, 1988 — Section 140, 163A, 2

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High Courts26 Sept 2008Dismissed

Ram Adhar Vs State of U.P. and Others Krishi Utpadan Mandi Samiti Vs Punnu Lal and Others

Allahabad High Court · (2008) 09 AHC CK 0252

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 254Land Acquisition Act, 1894 — Section 11, 15, 23, 28, 34

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High Courts26 Sept 2008Allowed

Mahipal Singh Vs The State of U.P. and Others

Allahabad High Court · (2008) 09 AHC CK 0236

Constitution of India, 1950 — Article 226

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High Courts26 Sept 2008Allowed

Mukesh Chauhan and Kishore Vs State of U.P.

Allahabad High Court · (2008) 09 AHC CK 0215

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 405, 409, 41, 410, 411

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High Courts26 Sept 2008Allowed

Parvez Parwaz Vs State of U.P. and Others

Allahabad High Court · (2009) CriLJ 614 : (2009) 5 RCR(Criminal) 637 : (2009) 1 UPLBEC 158

Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 147, 427, 436, 506

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High Courts26 Sept 2008Dismissed

The New India Assurance Company Limited Vs Smt. Padma Devi and Others

Allahabad High Court · (2009) ACJ 2196 : (2009) 1 AWC 340

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 149, 170

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