High Courts13 Oct 2008Dismissed
Smt. Banno Vs Rasheed and Others
Allahabad High Court · (2008) 10 AHC CK 0024
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 41 of 158
High Courts01 Oct 2008Allowed
Subedar Yadav Vs State of U.P. and Others
Allahabad High Court · (2009) 1 UPLBEC 186
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts01 Oct 2008Dismissed
Parash Nath Vs Judicial Magistrate IIIrd Gorakhpur and others
Allahabad High Court · (2008) 10 AHC CK 0098
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 218, 419, 420, 467
High Courts01 Oct 2008Allowed
Indrajeet Singh Vs State of U.P.and others
Allahabad High Court · (2008) 10 AHC CK 0094
High Courts01 Oct 2008Disposed Of
Doodh Nath Prasad Vs Union of India and another
Allahabad High Court · (2008) 10 AHC CK 0085
Limitation Act, 1963 — Section 14, 5
High Courts01 Oct 2008Dismissed
Bar Association, Aliganj, Etah Through Its President Vs Bar Council of U.P.Through Its Secretary and another
Allahabad High Court · (2008) 10 AHC CK 0071
Advocates Act, 1961 — Section 6
High Courts01 Oct 2008Allowed
Rakesh Kumar Pandey Vs State of U.P.and Others
Allahabad High Court · (2008) 10 AHC CK 0069
Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 8(3)Uttar Pradesh Revenue Consolidation Service Rules, 1992 — Rule 18, 22
High Courts01 Oct 2008Allowed
Naresh Chandra Gautam (Dr.) Vs Narendra Deo Krishi Evam Prodyogik Vishwavidyalaya, Kumarganj, Faizabad and others
Allahabad High Court · (2008) 10 AHC CK 0058
High Courts01 Oct 2008
Sanjay Kumar Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 75
High Courts30 Sept 2008Dismissed
Girdhari Bl, Mandhari, Sandhari and Gopal Vs The Board of Revenue and Others
Allahabad High Court · (2009) 1 AWC 115 : (2008) 105 RD 605
Constitution of India, 1950 — Article 226
High Courts30 Sept 2008
Raj Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 1 ACR 151
Criminal Procedure Code, 1973 (CrPC) — Section 209, 216, 319Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts30 Sept 2008Dismissed
Manzoora, Mumtaz, Mustafa @ Jyoti and Gavoor Vs State of U.P.
Allahabad High Court · (2008) 09 AHC CK 0258
Constitution of India, 1950 — Article 19, 226, 300Penal Code, 1860 (IPC) — Section 26
High Courts30 Sept 2008Allowed
Rakesh Kumar and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 09 AHC CK 0253
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 24, 3Constitution of India, 1950 — Article 227, 235
High Courts30 Sept 2008Dismissed
Shishu Pal Vs Additional District Judge Court No. IX and Others
Allahabad High Court · (2008) 09 AHC CK 0247
Civil Procedure Code, 1908 (CPC) — Section 38Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts30 Sept 2008Allowed
Pawan Kumar Nayak Vs State of U.P. and Others
Allahabad High Court · (2008) 105 RD 556
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts30 Sept 2008Allowed
Dr. Praveen Kumar Jain Vs State of U.P. and Ram Ji Pateria
Allahabad High Court · (2008) 09 AHC CK 0234
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 227, 304, 304A, 482
High Courts30 Sept 2008Dismissed
Mahmood Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2009) 2 AWC 1397 : (2008) 105 RD 706
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5C
High Courts30 Sept 2008Dismissed
Smt. Kusum Devi Vs Smt. Ramshree Devi and Others
Allahabad High Court · (2008) 09 AHC CK 0209
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts30 Sept 2008Disposed Of
Kuldeep Singh Vs State of U.P.and others
Allahabad High Court · (2008) 09 AHC CK 0130
Constitution of India, 1950 — Article 226
High Courts30 Sept 2008
Amar Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 09 AHC CK 0109