High Courts16 Oct 2008Partly Allowed
Chandra Pal and Others Vs State of U.P and Others
Allahabad High Court · (2008) 10 AHC CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 2(d), 200
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 39 of 158
High Courts16 Oct 2008Allowed
Ganesh Din Yadav Vs Committee of Management, Janta Inter College and others
Allahabad High Court · (2008) 10 AHC CK 0057
High Courts16 Oct 2008Allowed
Raj Bahadur Vs District Judge and Others
Allahabad High Court · (2008) 10 AHC CK 0053
High Courts16 Oct 2008Dismissed
Mathura Prasad Vs Ist A.D.J. Banda and Others
Allahabad High Court · (2008) 10 AHC CK 0052
Constitution of India, 1950 — Article 226
High Courts16 Oct 2008
Nirdeshak Prasar, Chandra Shekhar Azad University of Agriculture and Technology, Kanpur and others Vs Presiding Officer, Labour Court (2) Kanpur and others
Allahabad High Court · (2009) 120 FLR 692
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts15 Oct 2008
Sunil Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 43
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 376
High Courts15 Oct 2008
State of U.P. Vs Ram Chandra and Others
Allahabad High Court · (2009) 1 ACR 438
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 134, 145Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Oct 2008Disposed Of
State of U.P. Vs Special Judge and Others
Allahabad High Court · (2008) 10 AHC CK 0137
Forest Act, 1927 — Section 4, 6, 9
High Courts15 Oct 2008Allowed
Gajjo Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 405
Criminal Procedure Code, 1973 (CrPC) — Section 102, 41, 439Penal Code, 1860 (IPC) — Section 102, 41, 411, 414
High Courts15 Oct 2008Disposed Of
Umesh Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 41
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304, 337, 338
High Courts15 Oct 2008Dismissed
Animesh Choudhary Vs State of U.P. and Another
Allahabad High Court · (2009) 1 UPLBEC 440
Constitution of India, 1950 — Article 16
High Courts15 Oct 2008Dismissed
Shakeel Ahmad and Others Vs Ram Babu and Others
Allahabad High Court · (2008) 10 AHC CK 0121
High Courts15 Oct 2008Allowed
Rapti Commission Agency Vs The State of U.P. and Another
Allahabad High Court · (2008) 10 AHC CK 0120
Constitution of India, 1950 — Article 226
High Courts15 Oct 2008Allowed
State of U.P. Vs Ram Chandra, Laxmi Narain and Kishan Lal
Allahabad High Court · (2009) 1 ACR 438
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 134, 145Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Oct 2008Allowed
Mala Devi Vs State of U.P. and others
Allahabad High Court · (2008) 10 AHC CK 0074
High Courts15 Oct 2008Dismissed
Fortuna Foundation Engineers and Consultants Pvt.Ltd. Vs Lucknow Development Authority and Others
Allahabad High Court · (2008) 10 AHC CK 0066
High Courts15 Oct 2008
Jashwant Rai Arora Vs State of U.P. and Others
Allahabad High Court · (2008) 10 AHC CK 0051
Electricity Act, 2003 — Section 127, 135
High Courts15 Oct 2008Allowed
Bijli Cotton Mills Vs Presiding Officer, Labour Court, Agra and others
Allahabad High Court · (2009) 120 FLR 690
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts15 Oct 2008Dismissed
Mahatam Singh Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2009) 1 AWC 464 : (2009) 120 FLR 941
Constitution of India, 1950 — Article 311
High Courts15 Oct 2008Allowed
Hafizur Rehman Vs D.I.O.S., Varanasi and others
Allahabad High Court · (2009) 121 FLR 950