High Courts17 Oct 2008Allowed
Rajesh Kumar Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 239 Supp : (2009) 1 AWC 239
Constitution of India, 1950 — Article 14, 226, 227
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 38 of 158
High Courts17 Oct 2008
Dr. Krishna Kumar Vs Director, Sanjay Gandhi Post Graduate Institute of Medical Sciences and Others
Allahabad High Court · (2008) 10 AHC CK 0056
Sanjay Gandhi Postgraduate Institute of Medical Sciences Act, 1983 — Section 36
High Courts17 Oct 2008
The Oriental Fire Insurance Co. Ltd. Vs B.D. Banerjee
Allahabad High Court · (2008) 10 AHC CK 0054
High Courts17 Oct 2008Dismissed
Shiv Nath Singh, Vipin Tomar and Kiran Late Vs State of U.P. and Others
Allahabad High Court · (2008) 10 AHC CK 0050
High Courts17 Oct 2008Allowed
Mahipal Vs State of U.P., Suresh Chand Badhautiya and Ganendra Kumar Singh, Station Officer
Allahabad High Court · (2009) CriLJ 983
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 2, 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 161, 166Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts17 Oct 2008Dismissed
Vijay Prakash and Others Vs State of U.P. and Smt. Rani Devi
Allahabad High Court · (2008) 10 AHC CK 0031
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 307, 323, 452, 504, 506
High Courts17 Oct 2008Allowed
Kisan Education Society Vs District Judge and Others
Allahabad High Court · (2009) 2 AWC 1379 : (2008) 3 UPLBEC 2736
Societies Registration Act, 1860 — Section 5A
High Courts17 Oct 2008
Shahid Jamal Ansari Vs The State of U.P. and Smt. Anees Fatima
Allahabad High Court · (2009) 2 DMC 653 : (2009) 5 RCR(Criminal) 317
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127
High Courts17 Oct 2008
Chhabi Lal Vs State of U.P. and Others
Allahabad High Court · (2009) 1 ACR 52
Arms Act, 1959 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151, 451, 482
High Courts17 Oct 2008Allowed
Smt. Ranjana Kakkar Vs The State of Uttar Pradesh, The Vice Chancellor, University of Allahabad and The University of Allahabad
Allahabad High Court · (2008) 119 FLR 978
High Courts17 Oct 2008Disposed Of
Sri Abhinandan Mishra Vs State of U.P.
Allahabad High Court · (2008) 10 AHC CK 0008
High Courts16 Oct 2008Dismissed
Vinod Kumar Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6303 : (2008) 3 UPLBEC 2733
Constitution of India, 1950 — Article 226
High Courts16 Oct 2008Dismissed
Smt. Suraiya Begum and Others Vs Smt. Ashghari Begum and Others
Allahabad High Court · (2008) 10 AHC CK 0130
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts16 Oct 2008Dismissed
Bhavani Prasad alias Ojha Vs IInd A.D.J. and Others
Allahabad High Court · (2008) 10 AHC CK 0128
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(b)
High Courts16 Oct 2008Dismissed
Jai Karan Singh Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 461 : (2009) 120 FLR 388
High Courts16 Oct 2008Allowed
Rameshwar Dayal Vs Harnath Singh
Allahabad High Court · (2008) 10 AHC CK 0111
Constitution of India, 1950 — Article 226
High Courts16 Oct 2008Dismissed
Rahul Purwar Vs State of U.P., U.P. Electronics Corporation Limited, Sri D.S. Srivastava, Managing Director, U.P. Electronics Corporation Limited and Sri Rohit Sharma, Partner, Large Network
Allahabad High Court · (2008) 6 AWC 6311 : (2008) 119 FLR 926
High Courts16 Oct 2008Allowed
Harchetan Brahmchari Ji Maharaj Vs State of U.P. and Others
Allahabad High Court · (2008) 10 AHC CK 0102
High Courts16 Oct 2008Dismissed
Tulsi Ram, Umesh Pratap Singh Vs State of U.P. and others
Allahabad High Court · (2008) 10 AHC CK 0099
High Courts16 Oct 2008Dismissed
Lakhami Vs State of U.P.and others
Allahabad High Court · (2008) 10 AHC CK 0096
Land Acquisition Act, 1894 — Section 17(1)(4), 5A, 6