High Courts14 Oct 2008Dismissed
Panther Security Services Private Ltd. Vs Employees Provident Fund Organisation and Another
Allahabad High Court · (2008) 119 FLR 933
Penal Code, 1860 (IPC) — Section 378
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 40 of 158
High Courts14 Oct 2008Allowed
Mohd. Ayyub Khan Vs State of U.P.
Allahabad High Court · (2009) 1 AWC 71 : (2008) 119 FLR 1082
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts14 Oct 2008Dismissed
Dr. Bhartendu Mishra Vs State of U.P. and U.P. Higher Education Service Commission
Allahabad High Court · (2008) 6 AWC 6309 : (2008) 119 FLR 1155 : (2008) 3 UPLBEC 2430
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13(4)
High Courts14 Oct 2008Dismissed
Gorakh Nath Singh Yadav Vs District Inspector of Schools and Others
Allahabad High Court · (2008) 10 AHC CK 0113
High Courts14 Oct 2008Dismissed
Panther Security Services Pvt. Ltd. Vs Employees'' Provident Fund Organisation and Another
Allahabad High Court · (2009) 3 LLJ 496
Penal Code, 1860 (IPC) — Section 378
High Courts14 Oct 2008Dismissed
Dev Pal alias Guddu Mistri Vs Jalaj Singh
Allahabad High Court · (2008) 10 AHC CK 0103
Civil Procedure Code, 1908 (CPC) — Section 145Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts14 Oct 2008Dismissed
State of U.P.and Others Vs Sri Rajendra Nath Pandey
Allahabad High Court · (2008) 10 AHC CK 0065
High Courts14 Oct 2008Allowed
Mohd.Imran Vs State of U.P.and others
Allahabad High Court · (2008) 10 AHC CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302
High Courts14 Oct 2008
Smt. Durgawati Devi, Smt. Kanchan Mishra and Rajendra Prasad Mishra alias Bidrohi Vs State of U.P.
Allahabad High Court · (2008) 10 AHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320, 323, 374Penal Code, 1860 (IPC) — Section 307, 323, 326, 34, 504
High Courts14 Oct 2008Dismissed
Abhai Nath Tiwari Vs U.P. Power Corporation Limited
Allahabad High Court · (2008) 6 AWC 6373
Contempt of Courts Act, 1971 — Section 19Limitation Act, 1963 — Section 5
High Courts14 Oct 2008
Jokhan Mishra Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 523
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts14 Oct 2008Allowed
Sharwan Kumar Vs Atul Kumar Gupta and Others
Allahabad High Court · (2009) 2 AWC 1433
Contempt of Courts Act, 1971 — Section 19
High Courts13 Oct 2008Dismissed
Hakim Singh Chahar Vs Union of India (UOI)
Allahabad High Court · (2008) 6 AWC 6380 : (2009) 120 FLR 27
High Courts13 Oct 2008Dismissed
Sarwan Singh Vs Sri Niwas and another
Allahabad High Court · (2008) 10 AHC CK 0087
High Courts13 Oct 2008Dismissed
Parwaz Uloom Vs State of U.P. and others
Allahabad High Court · (2008) 10 AHC CK 0075
High Courts13 Oct 2008Allowed
Bibi Begum Vs Awadhesh Narain and others
Allahabad High Court · (2008) 10 AHC CK 0068
High Courts13 Oct 2008Dismissed
U.P.State Road Transport Corporation Vs Nita Mittal & Anr.
Allahabad High Court · (2008) 10 AHC CK 0067
Motor Vehicles Act, 1988 — Section 168
High Courts13 Oct 2008
Mahendra Pratap Singh Vs The State of U.P. and Others
Allahabad High Court · (2008) 10 AHC CK 0042
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
High Courts13 Oct 2008Allowed
Kumari Usha Khare Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1109 : (2009) 120 FLR 1098 : (2009) 1 UPLBEC 894
High Courts13 Oct 2008Dismissed
Sarifuddin Vs Deputy Director Consolidation, Tausif Ahmad and Wasim Ahmad
Allahabad High Court · (2009) 1 AWC 272 : (2008) 105 RD 655