Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 504, 506Transfer of Property Act, 1882 — Section 54

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High Courts03 Apr 2008Disposed Of

State of U.P. and Others Vs Vijay Bahadur and Others

Allahabad High Court · AIR 2008 All 156 : (2008) 6 AWC 5461 : (2008) 2 UPLBEC 105

Constitution of India, 1950 — Article 14, 15, 16

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High Courts03 Apr 2008Dismissed

The Committee of Management, Mahavir Inter College, Kunwar Saheb Singh and Rai Saheb Singh Vs The State of U.P. and Chandra Bhal Singh

Allahabad High Court · (2008) 6 AWC 6502 : (2009) 121 FLR 35

Constitution of India, 1950 — Article 226

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High Courts03 Apr 2008Dismissed

Rupam Kumari Arya and Others Vs State of U.P. and Others

Allahabad High Court · (2009) 106 RD 741 : (2008) 3 UPLBEC 2197

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 4, 6

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High Courts03 Apr 2008Allowed

Pradeep Kumar Saxena Vs Chairman/Managing Director, U.P. Sahkari Gram Vikas Bank Ltd. and Others

Allahabad High Court · (2008) 3 LLJ 819 : (2008) 2 UPLBEC 107

Constitution of India, 1950 — Article 226

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High Courts03 Apr 2008Allowed

Shiv Shanker (since dead) and Others Vs Subhash Chandra Agarwal

Allahabad High Court · (2008) 04 AHC CK 0226

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 22

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High Courts03 Apr 2008Allowed

Amit Kumar Varshney and another Vs State of U.P.Through Secretary/Joint Secretary Excise, Lukhnow and others

Allahabad High Court · (2008) 04 AHC CK 0201

Uttar Pradesh Excise Act, 1910 — Section 11(2)

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High Courts03 Apr 2008Dismissed

Ashok Kumar Yadav Vs Union of India

Allahabad High Court · (2008) 04 AHC CK 0176

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c)

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High Courts03 Apr 2008Allowed

Commissioner of Income Tax, Lucknow Vs U.P.Rajkiya Nirman Nigam Ltd., Lucknow

Allahabad High Court · (2008) 04 AHC CK 0162

Constitution of India, 1950 — Article 226

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