High Courts02 Apr 2008Dismissed
Subba and Another Vs Deputy Director of Consolidation and Another
Allahabad High Court · (2008) 3 AWC 2793 : (2008) 105 RD 109
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 117 of 158
High Courts02 Apr 2008Dismissed
Pradyuman Jee Vs Special/Addl. District Judge and Others
Allahabad High Court · (2008) 04 AHC CK 0076
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts02 Apr 2008
Rajendra Prasad Gupta Vs Upper District Judge and Others
Allahabad High Court · (2010) 125 FLR 1088
Constitution of India, 1950 — Article 226
High Courts02 Apr 2008Dismissed
Committee of Management, Sri Krishna Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5956
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16AA
High Courts01 Apr 2008
Sarvesh Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1506
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20
High Courts01 Apr 2008
Lalloo Lodhi Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 2145
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Apr 2008
Ganpat Jain Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2262
High Courts01 Apr 2008Disposed Of
Ghaziabad Development Authority Vs Chandra Bhan and Others
Allahabad High Court · (2008) 3 AWC 3060 : (2008) 2 UPLBEC 1348
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 133Land Acquisition Act, 1894 — Section 18, 20, 22, 23, 24
High Courts01 Apr 2008Allowed
Shyam Kumar Vs State of U.P., U.P. Cooperative Institutional Service Board, U.P. Sahkari Gram Vikas Bank Ltd. and Managing Director, U.P. Sahkari Gram Vikas Bank Ltd.
Allahabad High Court · (2008) 5 AWC 5217
Constitution of India, 1950 — Article 311
High Courts01 Apr 2008Allowed
Pradeep Kumar Gupta Vs ACM I/Rent Control And Eviction Officer and another
Allahabad High Court · (2008) 04 AHC CK 0200
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16(1)(a), 16(1)(b)
High Courts01 Apr 2008Allowed
Anasuya Singh Vs Commissioner, Faizabad Division, Faizabad and another
Allahabad High Court · (2008) 04 AHC CK 0196
Stamp Act, 1899 — Section 47A, 56
High Courts01 Apr 2008Disposed Of
Raj Kumar Gupta Vs Director, General Medical Education and Training, U.P., Lucknow and Others
Allahabad High Court · (2008) 04 AHC CK 0179
High Courts01 Apr 2008Dismissed
Sheela W/o Dharm Singh Vs State of U.P.and another
Allahabad High Court · (2008) 04 AHC CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts01 Apr 2008Allowed
Roshni Cold Storage Private Limited. Vs Ist Additional District Judge and Others
Allahabad High Court · (2008) 04 AHC CK 0143
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts01 Apr 2008Allowed
Smt. Dhanna Devi Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0140
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 8
High Courts01 Apr 2008Allowed
Smt. Chinta Yadav Vs State of U.P. and Others
Allahabad High Court · (2009) 1 UPLBEC 367
Constitution of India, 1950 — Article 243C
High Courts01 Apr 2008Allowed
Tahir Hussain Abidi. Vs State of U.P. and Others
Allahabad High Court · (2008) 04 AHC CK 0114
Constitution of India, 1950 — Article 226
High Courts01 Apr 2008
The General Manager, Bharat Pumps and Compressors Limited Vs Smt. Madhu Rani
Allahabad High Court · (2008) 4 AWC 3254 Supp : (2008) 4 AWC 3254 : (2008) 118 FLR 218 : (2008) 3 UPLBEC 2362
Employees Compensation Act, 1923 — Section 10, 2, 3
High Courts01 Apr 2008
Medical Council of India Vs Subharti K.K.B. Charitable Trust and Others
Allahabad High Court · (2008) 04 AHC CK 0078
Indian Medical Council Act, 1956 — Section 10A
High Courts01 Apr 2008Allowed
Smt. Saroj Sharma Vs State of U.P. and Others
Allahabad High Court · (2008) 117 FLR 695