Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141, 142Penal Code, 1860 (IPC) — Section 420

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High Courts29 Mar 2008Dismissed

Ram Rahis and others Vs State of U.P.

Allahabad High Court · (2008) 03 AHC CK 0172

Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts29 Mar 2008Allowed

Mahaveer Prasad Sharma Vs Mohammad Washim and another

Allahabad High Court · (2008) 03 AHC CK 0153

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts29 Mar 2008Dismissed

Rajjan Chamar; State of U P Vs State of U.P.; Ramakant and others

Allahabad High Court · (2008) 03 AHC CK 0140

Penal Code, 1860 (IPC) — Section 300, 320, 34

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High Courts29 Mar 2008Allowed

Kunta Devi Vs Union of India and Others

Allahabad High Court · (2008) 03 AHC CK 0112

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High Courts29 Mar 2008Dismissed

Sanjay Vs State of U.P.

Allahabad High Court · (2008) 03 AHC CK 0092

Penal Code, 1860 (IPC) — Section 299, 300, 302

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High Courts29 Mar 2008Dismissed

Rajendra Singh and Others Vs State of UP and Others

Allahabad High Court · (2008) 105 RD 143

Constitution of India, 1950 — Article 21, 51APenal Code, 1860 (IPC) — Section 107, 306, 309

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High Courts29 Mar 2008Dismissed

Pramod Kumar Maheshwari Vs Rajendra Kumar and Others

Allahabad High Court · (2008) 03 AHC CK 0019

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts28 Mar 2008Disposed Of

Usha Gupta and Another Vs State of U.P. and Another

Allahabad High Court · (2008) 2 DMC 358

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High Courts28 Mar 2008Dismissed

Committee of Management, Chaudhary Charan Singh Inter College and Others Vs State of U.P. and Others

Allahabad High Court · (2008) 03 AHC CK 0218

Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 80

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High Courts28 Mar 2008Dismissed

Sudarshan Thakur Vs Kailash Chandra Shringi and Others

Allahabad High Court · (2008) 105 RD 400

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts28 Mar 2008Disposed Of

Vishnu Dayal Sharma Vs State of Uttar Pradesh and Jitendra @ Pradeep

Allahabad High Court · (2008) 03 AHC CK 0195

Commission for Protection of Child Rights Act, 2005 — Section 17Constitution of India, 1950 — Article 21AJuvenile Justice Act, 1986 — Section 3

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High Courts28 Mar 2008Disposed Of

Ram Asrey Verma and Others Vs State of U.P. and Others

Allahabad High Court · AIR 2008 All 126

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High Courts28 Mar 2008Dismissed

Rama Communication Vs Union of India (UOI) and Others

Allahabad High Court · (2008) 03 AHC CK 0190

Constitution of India, 1950 — Article 226

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High Courts28 Mar 2008Disposed Of

Bhagwan Singh Vs State of U.P.and another

Allahabad High Court · (2008) 03 AHC CK 0164

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High Courts28 Mar 2008Disposed Of

Qazi Jamil Ahemad Vs U.P.S.R.T.C., Lucknow and Others

Allahabad High Court · (2008) 03 AHC CK 0108

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High Courts28 Mar 2008Dismissed

Aaj Prakashan Ltd. Vs Presiding Officer, Labour Court (Ist) and Vijay Chawla

Allahabad High Court · (2008) 117 FLR 919

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C

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