High Courts03 Apr 2008Disposed Of
Chandrapal and Others Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 200, 210, 482Penal Code, 1860 (IPC) — Section 223, 354, 504, 506
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 116 of 158
High Courts03 Apr 2008Allowed
Bachi Lal Vs Addl. Chief judicial magistrate-ii/upper civil judge (sd) prescribed authority
Allahabad High Court · (2008) 04 AHC CK 0149
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(b)
High Courts03 Apr 2008Dismissed
Vinod Kumar and another Vs Om Prakash and another
Allahabad High Court · (2008) 04 AHC CK 0146
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 20(4)
High Courts03 Apr 2008Allowed
Society for the Promotion of Education Adventure Sport and Conservation of Environment Vs Commissioner of Income Tax, Central and Others
Allahabad High Court · (2008) 216 CTR 167
Income Tax Act, 1961 — Section 10, 11, 12A, 12AA, 158BD
High Courts03 Apr 2008Dismissed
Assistant Commissioner of Income Tax Vs Vikram Tractors
Allahabad High Court · (2008) 04 AHC CK 0125
Income Tax Act, 1961 — Section 143, 260A
High Courts03 Apr 2008
Jain Steel and Alloys Ltd. Vs Deputy Director of Consolidation, Ghaziabad and others
Allahabad High Court · (2008) 04 AHC CK 0121
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161
High Courts03 Apr 2008
Satish Kumar Singh, Sushil Kumar Singh and Narendra Bahadur Singh Vs State of U.P. and Kanta Prasad
Allahabad High Court · (2008) 3 UPLBEC 2606
Criminal Procedure Code, 1973 (CrPC) — Section 155, 190, 2Penal Code, 1860 (IPC) — Section 323, 504
High Courts03 Apr 2008Allowed
Tej Pal Kaushik Vs State of U.P. and Director, Training and Employment Directorate
Allahabad High Court · (2008) 5 AWC 5225 : (2008) 118 FLR 33 : (2008) 3 UPLBEC 2228
High Courts03 Apr 2008Allowed
Tej Pal Kaushik Vs State of U.P. and Another
Allahabad High Court · (2008) 118 FLR 33
High Courts03 Apr 2008Dismissed
Inder Pal Singh Vs Indian Telephone Industries Ltd. and Others
Allahabad High Court · (2008) 118 FLR 88
High Courts03 Apr 2008Allowed
Society for the Promotion of Education, Adventure Sport and Conservation of Environment Vs Commissioner of Income Tax, Central, Kanpur
Allahabad High Court · (2008) 216 CTR 167
Income Tax Act, 1961 — Section 10(22), 11, 12A, 12A(a), 12AA
High Courts02 Apr 2008
Smt. Sudha Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 2260
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts02 Apr 2008Dismissed
Purvanchal Vidyut Vitran Nigam Limited and Another Vs Vidyut Lokpal (Electricity Ombudsman) and Another
Allahabad High Court · AIR 2008 All 127 : (2008) 3 AWC 2784
Arbitration and Conciliation Act, 1996 — Section 34Electricity Act, 2003 — Section 126, 127, 128, 135, 139
High Courts02 Apr 2008Allowed
Dhani Ram Vs Deputy Director of Consolidation, Jhansi and others
Allahabad High Court · (2008) 04 AHC CK 0193
High Courts02 Apr 2008Dismissed
Radha Govind (Dead) Through LRs.and others Vs Patel Bidi Company and others
Allahabad High Court · (2008) 04 AHC CK 0183
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Apr 2008Allowed
Sandeep Vs State of U.P. and Others
Allahabad High Court · (2008) 04 AHC CK 0173
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts02 Apr 2008Disposed Of
Savitri Devi Vs State of U.P.and Others
Allahabad High Court · (2008) 04 AHC CK 0165
High Courts02 Apr 2008Dismissed
Govind Prasad Singh and Others Vs Assistant Registrar of Firms, Societies and Chits, Faizabad and Another
Allahabad High Court · (2008) 04 AHC CK 0161
Constitution of India, 1950 — Article 226
High Courts02 Apr 2008Allowed
Umesh Charan Gosain Vs State
Allahabad High Court · (2008) 04 AHC CK 0152
Penal Code, 1860 (IPC) — Section 149, 436
High Courts02 Apr 2008Dismissed
Subodh Kumar and another Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0127
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 23, 4(2), 48