High Courts07 Apr 2008Dismissed
Rao Vishwadeep Singh Vs Chairman,U.P. State Industrial Corporation LTD.,Lucknow and Others
Allahabad High Court · (2008) 04 AHC CK 0189
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 114 of 158
High Courts07 Apr 2008Dismissed
Union of India Vs Tilak Ram
Allahabad High Court · (2008) 04 AHC CK 0170
Railway Claims Tribunal Act, 1987 — Section 23
High Courts07 Apr 2008Allowed
Atul Singh alias Murgi Singh alias Babalu Singh Vs District Magistrate and Others
Allahabad High Court · (2008) 04 AHC CK 0135
Arms Act, 1959 — Section 25, 3National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 115, 307, 316, 356, 394
High Courts07 Apr 2008Dismissed
Mathura Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0129
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts07 Apr 2008
Keshav Nishad Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 2046
Penal Code, 1860 (IPC) — Section 363, 366, 506
High Courts07 Apr 2008Dismissed
In Re: Mercury Containers (P.) Ltd.
Allahabad High Court · (2010) 98 SCL 43
Companies Act, 1956 — Section 391, 394
High Courts06 Apr 2008Disposed Of
Surya Mani Bhartiya and others Vs State of U.P.and another
Allahabad High Court · (2008) 04 AHC CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 395, 504, 506
High Courts04 Apr 2008
Munna Singh Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2044
Criminal Procedure Code, 1973 (CrPC) — Section 12, 15, 156(3), 195, 340General Clauses Act, 1897 — Section 21Penal Code, 1860 (IPC) — Section 120B, 420, 499, 506
High Courts04 Apr 2008Allowed
State of U.P. Vs Rajendra Singh and The Presiding Officer, Industrial Tribunal
Allahabad High Court · (2008) 5 AWC 5228 : (2008) 118 FLR 98
Constitution of India, 1950 — Article 14, 16
High Courts04 Apr 2008Allowed
Shatanand Sharma Vs Managing Director, U.P. Co-operative Spinning Mills Federation Ltd.
Allahabad High Court · (2008) 117 FLR 844 : (2008) 3 LLJ 418
Constitution of India, 1950 — Article 12
High Courts04 Apr 2008Dismissed
Shankar Lal Vs Additional District Judge and Ashwani Kumar Gupta
Allahabad High Court · (2008) 3 AWC 3033 : (2008) 3 UPLBEC 2213
High Courts04 Apr 2008Allowed
Manju Devi Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2257 : (2008) 105 RD 98
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C(2)
High Courts04 Apr 2008Disposed Of
Anurag Tripathi and Others Vs State of U.P. and U.P. Higher Education Service Commission
Allahabad High Court · (2008) 5 AWC 5383 : (2008) 2 UPLBEC 1979
Constitution of India, 1950 — Article 12, 14, 16, 23, 39
High Courts04 Apr 2008Dismissed
Dr. Avinash Mohan Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5470 : (2008) 3 UPLBEC 2148
Constitution of India, 1950 — Article 226, 227
High Courts04 Apr 2008Dismissed
Vijay Kumar Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 105 RD 42
High Courts04 Apr 2008Dismissed
Mohd. Riyaz Khan Vs Rent Control and Eviction Officer/City Magistrate and Others
Allahabad High Court · (2008) 04 AHC CK 0212
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(a)
High Courts04 Apr 2008Allowed
State of U.P.And Another Vs Rajendra Singh and Another
Allahabad High Court · (2008) 04 AHC CK 0206
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N
High Courts04 Apr 2008Allowed
Abdul Munaf and others Vs Deputy Director of Consolidation, Bulandshahr and others
Allahabad High Court · (2008) 04 AHC CK 0190
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts04 Apr 2008Dismissed
Avinash Mohan Vs State of U.P. and others
Allahabad High Court · (2008) 04 AHC CK 0188