High Courts09 Apr 2008Dismissed
Afaq Khan Vs Srimati Rampyari and Others
Allahabad High Court · (2008) 4 AWC 3441
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 113 of 158
High Courts09 Apr 2008Dismissed
Anil Singh alias Dau Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 2035
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts08 Apr 2008Dismissed
Shanti Prakash Sharma Vs Prabhat Chand Rai
Allahabad High Court · (2010) 1 BC 473
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Apr 2008Dismissed
Narendra Kumar Singh Yadav and Others Vs State of U.P.
Allahabad High Court · (2008) 5 AWC 5232 : (2008) 3 UPLBEC 2218
Constitution of India, 1950 — Article 14, 16, 309
High Courts08 Apr 2008Allowed
Committee of Management, Samajwadi Inter College Vs The State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5884
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(A)
High Courts08 Apr 2008Dismissed
Shiv Pujan Tiwari, Manager, Committee of Management, Junior High School Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2193
High Courts08 Apr 2008Dismissed
Kumbhi Chini Mill Vs State of U.P. and Others
Allahabad High Court · (2008) 04 AHC CK 0237
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15(1)
High Courts08 Apr 2008
Ram Samuj and another Vs Deputy Director of Consolidation, Gorakhpur and others
Allahabad High Court · (2008) 04 AHC CK 0122
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48
High Courts08 Apr 2008Disposed Of
S.S. Lal and Sons and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 04 AHC CK 0111
High Courts08 Apr 2008Dismissed
Waziruddin (since dead) and Others Vs Shabbir Ahmad
Allahabad High Court · (2008) 04 AHC CK 0107
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106, 111
High Courts08 Apr 2008Dismissed
Smt. Parwati and Others Vs Gaya Prasad and Others
Allahabad High Court · (2008) 04 AHC CK 0088
Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts08 Apr 2008Dismissed
Seema Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 5553
High Courts08 Apr 2008Dismissed
Raghunath Prasad Jaiswal Vs Life Insurance Corporation of India, Chairman, Life Insurance Corporation of India, Zonal Manager/Appellate Authority and The Divisional Manager, Life Insurance Corporation of India
Allahabad High Court · (2008) 5 AWC 5231 : (2009) 5 RCR(Civil) 124
Constitution of India, 1950 — Article 226
High Courts08 Apr 2008
Shamima Begum Vs State of U.P
Allahabad High Court · (2008) 26 CriminalCC 364
Companies Act, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 202, 482
High Courts08 Apr 2008
Smt. Deveshwari Devi and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 2051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts08 Apr 2008Dismissed
Kaushal Kishore Singh Vs Govind Singh and Others
Allahabad High Court · (2008) 5 AWC 5167
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 Apr 2008
Ramesh Kumar Gupta and Others Vs State of U.P. and Another
Allahabad High Court · (2009) 2 ACR 1688
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts07 Apr 2008Dismissed
Ramesh Chand Jain Vs Arya Samaj, Nai Mandi
Allahabad High Court · (2008) 6 AWC 5547
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts07 Apr 2008Allowed
Karim Shah and Another Vs State of U.P.
Allahabad High Court · (2008) CriLJ 2974
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts07 Apr 2008Dismissed
Committee of Management, Yuvak Laghu Madhyamik Vidyalaya and Another Vs State of U.P. and Others
Allahabad High Court · (2008) 3 AWC 2802
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 4