High Courts11 Apr 2008Disposed Of
Dharmu Bind Vs State of U.P.
Allahabad High Court · (2008) 04 AHC CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 111 of 158
High Courts11 Apr 2008Allowed
Microcomm India Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 04 AHC CK 0137
High Courts11 Apr 2008Dismissed
Abrar Ahmad Vs Shri Subhash Chand
Allahabad High Court · (2008) 04 AHC CK 0126
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 22
High Courts11 Apr 2008Dismissed
Tej Pal Sharma Vs Ram Prakash Agarwal
Allahabad High Court · (2008) 04 AHC CK 0105
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 111, 113, 116
High Courts11 Apr 2008Dismissed
Jawahar Lal Vs State of U.P.
Allahabad High Court · (2008) 2 AWC 2016 : (2008) 104 RD 642 : (2008) 2 UPLBEC 1935
Uttar Pradesh Panchayat Raj Act, 1947 — Section 14(3)Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 33BUttar Pradesh Panchayat Raj Act, 1947 — Section 14(3)
High Courts11 Apr 2008Allowed
Committee of Management, Post Graduate College Vs Union of India (UOI) and Others
Allahabad High Court · (2008) 6 AWC 6467
National Council for Teacher Education Act, 1993 — Section 14, 15, 17, 18, 31
High Courts11 Apr 2008
Megh Nath Gupta and Mukhtyar Gupta Vs State of Uttar Pradesh and Vindhyachal Pradesh Gupta
Allahabad High Court · (2008) 04 AHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 200, 202, 203Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts11 Apr 2008Dismissed
Sunit Tyagi Vs State of U.P. and Om Pal Singh
Allahabad High Court · (2008) 04 AHC CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 200, 202, 203
High Courts11 Apr 2008Allowed
Sri Sai Stone Crusher and Others Vs State of U.P. and Others
Allahabad High Court · AIR 2008 All 186 : (2008) 3 AWC 3079
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 2
High Courts11 Apr 2008Dismissed
Dr. Pramod Chandra, Dr. (Mrs.) Uma Chandra, Rahul Chandra and Atul Chandra Vs The State of Uttar Pradesh
Allahabad High Court · (2008) 04 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 307, 482Penal Code, 1860 (IPC) — Section 149, 307, 498A
High Courts11 Apr 2008
Jagat Pal Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1511
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52(2)
High Courts10 Apr 2008Allowed
Nisar Biri Sikka No. 1 Vs Commissioner of Income Tax
Allahabad High Court · (2008) 174 TAXMAN 51
Income Tax Act, 1961 — Section 260A
High Courts10 Apr 2008
Smt. Lali Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 2047
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 20, 7A
High Courts10 Apr 2008Dismissed
Anil Kumar Mishra, Ram Sumer Mishra and Sona Devi Vs State of U.P. and Vinod Kumar Upadhyaya
Allahabad High Court · (2008) 04 AHC CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 319, 323, 498A, 503, 504
High Courts10 Apr 2008Partly Allowed
Chhagan Lal Gupta Vs State of U.P.
Allahabad High Court · (2008) 3 AWC 2740
Contract Act, 1872 — Section 65Partnership Act, 1932 — Section 69
High Courts10 Apr 2008Partly Allowed
Dayal Das Vs Collector and State of Uttar Pradesh
Allahabad High Court · (2008) 6 AWC 5758
Income Tax Act, 1961 — Section 164Land Acquisition Act, 1894 — Section 35, 37
High Courts10 Apr 2008Dismissed
Pradeep Kumar Jaiswal Vs State of UP and Another
Allahabad High Court · (2008) 04 AHC CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 114, 420
High Courts10 Apr 2008Dismissed
Arif Anwar Hashmi Vs State of U.P. and Others
Allahabad High Court · (2008) 04 AHC CK 0208
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 504
High Courts10 Apr 2008Dismissed
Shamima Begum and Another Vs State of UP and Another
Allahabad High Court · (2008) 04 AHC CK 0110
Civil Procedure Code, 1908 (CPC) — Section 9COMPANIES ACT, 1956 — Section 630Criminal Procedure Code, 1973 (CrPC) — Section 202, 472, 482
High Courts10 Apr 2008Allowed
Ali Hasan and Another Vs Dinesh Pal Singh and Others
Allahabad High Court · (2008) 3 AWC 2742