COURT ARCHIVE

Allahabad High Court judgments, 2006

2,487 judgments · page 61 of 125

High Courts26 Jul 2006Disposed Of

Vivek Luthra (In Jail) Vs State of U.P.

Allahabad High Court · (2006) 07 AHC CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 482Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 285, 286

High Courts26 Jul 2006Disposed Of

Lalta Prasad Vs Rent Control & Eviction Officer (1st),Allahabad & Ors.

Allahabad High Court · (2006) 07 AHC CK 0144

High Courts26 Jul 2006Disposed Of

Committee of Management, Jan Kalyan Uchchtar Madhyamik Vidyalaya, Kallipur, District Gonda and Another Vs State of Uttar Pradesh and Others

Allahabad High Court · (2006) 07 AHC CK 0117

Uttar Pradesh Intermediate Education Act, 1921 — Chapter 7, Clause 16, Clause 20, Clause 20A, 5

High Courts26 Jul 2006Dismissed

Sia Ram Vs Suraj Prasad and Ram Khilawan and Sons of Gangaram

Allahabad High Court · (2006) 07 AHC CK 0084

High Courts26 Jul 2006

Commissioner of Trade Tax Vs Puttan Dal Mill

Allahabad High Court · (2007) 7 VST 238

Central Sales Tax Act, 1956 — Section 11, 6A

High Courts26 Jul 2006

Commissioner of Income Tax, (Central) Kanpur Vs U.P. State Warehousing Corporation

Allahabad High Court · (2006) 157 TAXMAN 359

Income Tax Act, 1961 — Section 10(20A), 10(21), 10(22B), 10(27), 10(29)

High Courts26 Jul 2006

New India Assurance Co. Ltd. Vs Kusuma Devi and Others

Allahabad High Court · (2007) 2 ACC 265

High Courts26 Jul 2006

Employee''s State Insurance Corporation Vs Abdul Rashid

Allahabad High Court · (2007) 1 ACC 737

Employees State Insurance Act, 1948 — Section 82

High Courts26 Jul 2006

Uma Shankar and Others Vs State of U.P. and Another

Allahabad High Court · (2007) 1 ACR 191

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506

High Courts26 Jul 2006Allowed

Rajendra Singh Vs Upper Collector (Admn.) and Others

Allahabad High Court · AIR 2006 All 330 : (2006) 4 AWC 3816 : (2006) 2 RD 378

High Courts26 Jul 2006Dismissed

Sant Kumar Khera Vs State of U.P. and Another

Allahabad High Court · (2006) 7 ADJ 418 : (2007) 2 BC 127

Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 460, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

High Courts25 Jul 2006Dismissed

Commissioner of Trade Tax Vs Hina Cooler Corporation

Allahabad High Court · (2007) 8 VST 164

Uttar Pradesh Trade Tax Act, 1948 — Section 11

High Courts25 Jul 2006Dismissed

Nagendra Singh alias Kukku Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 753

Criminal Procedure Code, 1973 (CrPC) — Section 161

High Courts25 Jul 2006

Purosottam Giri Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2006) 4 AWC 3803 : (2006) 2 RD 335

High Courts25 Jul 2006Dismissed

Smt. Atro Devi and Pravesh Kumar Vs Punjab National Bank, Regional Manager, Punjab National Bank and Branch Manager, Punjab National Bank, Branch-Khurja Junction

Allahabad High Court · (2006) 7 ADJ 422 : (2007) 1 AWC 289 : (2006) 111 FLR 143 : (2006) 3 UPLBEC 2442

Constitution of India, 1950 — Article 14, 16, 226

High Courts25 Jul 2006Dismissed

Principal, P.N.V. Inter College and Swami Din Vs The Distt. Inspector of Schools and Ram Lal

Allahabad High Court · (2007) 1 AWC 253 : (2006) 3 UPLBEC 2444

Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 31

High Courts25 Jul 2006

Om Prakash Vs State of U.P. and Another

Allahabad High Court · (2006) 3 ACR 2790

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 354, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

High Courts25 Jul 2006Allowed

Commissioner, Trade Tax Vs Ebney Soud Mohd. Aslam

Allahabad High Court · (2007) 8 VST 169

Uttar Pradesh Trade Tax Act, 1948 — Section 11

High Courts25 Jul 2006

Mohit Bhatnagar Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 754

High Courts25 Jul 2006

Ram Lagan Singh Yadav Vs State of U.P. and Others

Allahabad High Court · (2007) 1 ACR 752

Penal Code, 1860 (IPC) — Section 147, 323, 341, 393Railways Act, 1989 — Section 145Uttar Pradesh Trade Tax Act, 1948 — Section 13A