High Courts20 Jul 2006Allowed
Commissioner, Trade Tax Vs Dhampur Sugar Mills Ltd.
Allahabad High Court · (2007) 7 VST 272
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 63 of 125
High Courts20 Jul 2006Dismissed
Bansh Gopal Vs State of U.P.
Allahabad High Court · (2007) 1 AWC 891 : (2007) 112 FLR 123
High Courts20 Jul 2006Allowed
Mohit Bhargav Vs Board of Revenue, Up., Lucknow and Others
Allahabad High Court · (2006) 07 AHC CK 0139
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts20 Jul 2006Allowed
Committee of Management Kalyankari Uchchatar Madhyamik Vidyalaya and Sri Ajipal, Manager, Kalyankari Uchchatar Madhyamik Vidyalaya Vs State of U.P. and Others
Allahabad High Court · (2006) 4 AWC 3649
High Courts20 Jul 2006Allowed
Kanhaiya Singh Vs State of U.P. and Others
Allahabad High Court · AIR 2006 All 324 : (2007) 1 AWC 195
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 26, 5Wild Life (Protection) Act, 1972 — Section 29
High Courts20 Jul 2006Allowed
Babundar Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2006) 4 AWC 3763 : (2006) 2 RD 235
Uttar Pradesh Panchayat Raj (Election of Members, Pradhans and Up-Pradhans) Rules, 1994 — Rule 14
High Courts20 Jul 2006Dismissed
Vinod Kumar Rai Vs Manju Rai and Another
Allahabad High Court · (2006) 4 AWC 3807
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 101Hindu Minority and Guardianship Act, 1956 — Section 18, 18(2), 18(3)
High Courts20 Jul 2006Allowed
Manaktala Chemicals Pvt. Limited Vs State of U.P. and Others
Allahabad High Court · (2007) 5 VST 284
Central Sales Tax Act, 1956 — Section 21
High Courts20 Jul 2006
Saurabh alias Chhotoo Vs District Magistrate and Others
Allahabad High Court · (2006) 3 ACR 3302
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 504
High Courts19 Jul 2006Dismissed
Udyami Evam Khadi Gram Udyog Walfare Sanstha and Another Vs State of U.P. and Others
Allahabad High Court · (2007) 2 AWC 1647
Constitution of India, 1950 — Article 14, 21, 300A
High Courts19 Jul 2006Allowed
Thakur Prasad Dubey Vs State of U.P. and Naib Tahsildar Gaur
Allahabad High Court · (2006) 7 ADJ 460 : (2006) 6 AWC 6523
High Courts19 Jul 2006Partly Allowed
Sugar Cane Research Centre and Genda Singh, Sugarcane Research Institute Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2006) 6 AWC 5758 : (2006) 110 FLR 1143
Industrial Disputes (Central) Rules, 1957 — Rule 16(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 6A(1), 6Q
High Courts19 Jul 2006Allowed
Sri Bhagwan Vs Bal Kishun
Allahabad High Court · (2006) 07 AHC CK 0147
Limitation Act, 1963 — Section 5
High Courts19 Jul 2006Allowed
Kailash Chandra Vs Baboo Ram
Allahabad High Court · (2006) 07 AHC CK 0133
Allahabad High Court Rules, 1952 — Chapter 12 Rule 4
High Courts19 Jul 2006Dismissed
Vishwaraj Kumar Singh and Kiran Pal Singh Vs District Judge
Allahabad High Court · (2006) 4 AWC 3631
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Subordinate Civil Courts Ministerial Establishment Rules, 1947 — Rule 14(3), 16, 9
High Courts19 Jul 2006Allowed
Braj Behari Lal Nigam Vs Committee of Management, Chacha Nehru Higher Secondary School
Allahabad High Court · (2006) 6 AWC 5625
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18, 18(1), 18(2), 33
High Courts19 Jul 2006Dismissed
Rajesh Singh and Others Vs Vidyadhiraj Pandey and Others
Allahabad High Court · (2006) 6 AWC 6093
Constitution of India, 1950 — Article 12, 14, 16, 226, 309
High Courts19 Jul 2006Dismissed
Committee of Management and Others Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 7740
Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts19 Jul 2006Allowed
Krishna College of Law Vs State of U.P.
Allahabad High Court · (2006) 6 AWC 5940
High Courts19 Jul 2006Allowed
Ghanshyam Vs District Magistrate, Superintendent of Police, Police Circle Officer and State of U.P.
Allahabad High Court · (2007) 1 AWC 274 : (2006) 3 UPLBEC 2418
Oudh Laws Act, 1876 — Section 36Uttar Pradesh Police Regulations, 1948 — Regulation 96