High Courts02 Jan 2006Allowed
Sanjay Paper and Chemical Industries Ltd. Vs District Judge and Others
Allahabad High Court · AIR 2006 All 106 : (2006) 1 AWC 903 : (2006) 2 RD 502
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 125 of 125
High Courts02 Jan 2006Dismissed
Abhimanyu Ratan Bhardwaj Vs State of U.P. and others
Allahabad High Court · (2006) 01 AHC CK 0135
High Courts02 Jan 2006Dismissed
Hazari Lal Vs Rameshwar Prasad & Ors.
Allahabad High Court · (2006) 01 AHC CK 0111
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Limitation Act, 1963 — Section 5
High Courts02 Jan 2006Dismissed
Hasmat Ali and Anr. Vs Zakir Husain & Anr.
Allahabad High Court · (2006) 01 AHC CK 0073
High Courts02 Jan 2006
Kumari Kanchan, through her guardian Uncle Brij Raj Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 1 AWC 388
Penal Code, 1860 (IPC) — Section 347, 504, 506
High Courts02 Jan 2006Dismissed
Chetan Prakash and Another Vs Raghu Nandan Garg alias Raghunandan Sharan Gupta
Allahabad High Court · AIR 2006 All 199 : (2006) 1 AWC 788
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts02 Jan 2006Allowed
Udaipal Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 5 AWC 5374 : (2006) 3 UPLBEC 2308
Constitution of India, 1950 — Article 20, 311Police Act, 1861 — Section 15A, 2, 23, 46(1), 46(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 4, 4(1)