High Courts25 Jul 2006
Jitendra Nath Srivastava Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 751
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 62 of 125
High Courts24 Jul 2006
State of U.P. Vs Lallu alias Rama Shanker Shukla and Others
Allahabad High Court · (2007) 1 ACR 203
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts24 Jul 2006Dismissed
Vaishali Jain (Smt.) Vs State of U.P. and others
Allahabad High Court · (2006) 07 AHC CK 0131
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27(1), 27(2)
High Courts24 Jul 2006Allowed
Shyam Lal Sahu Vs Phoolmati Devi and Others
Allahabad High Court · (2006) 07 AHC CK 0119
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13, 16(1)(b), 18, 21(1)(a), 3(g)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8(2)
High Courts24 Jul 2006Allowed
Anand Vs U.P. Zila Adhikari and Others
Allahabad High Court · (2006) 4 AWC 3983
Panchayat Raj (Settlement of Disputes) Rule, 1994 — Rule 4
High Courts21 Jul 2006Dismissed
Ravindra Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 7469
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4
High Courts21 Jul 2006Allowed
Pramod Kumar Chaturvedi Vs State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 73 : (2007) 1 AWC 445
Civil Procedure Code, 1908 (CPC) — Section 122
High Courts21 Jul 2006Allowed
Sunil Kumar Vs Smt. Jasvinder alias Vandana
Allahabad High Court · (2007) 1 AWC 1007
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts21 Jul 2006Dismissed
Aradhna alias Sadhana and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2006) 07 AHC CK 0151
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts21 Jul 2006
Harendra Pratap Singh and Rajendra Prasad Mishra Vs Additional District Judge and Others
Allahabad High Court · (2006) 7 ADJ 129 : (2006) 4 AWC 3652 : (2006) 3 UPLBEC 2480
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226, 43Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 9
High Courts21 Jul 2006Dismissed
Smt. Farooqi Begum Vs State of Uttar Pradesh
Allahabad High Court · (2007) 1 AWC 186 : (2006) 2 RD 370
Civil Procedure Code Amendment Act, 1976 — Order 21 Rule 103, 35Constitution of India, 1950 — Article 149, 72Evidence Act, 1872 — Section 65
High Courts21 Jul 2006Dismissed
In Re: Maharaja Martand Singh
Allahabad High Court · (2006) 07 AHC CK 0043
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Evidence Act, 1872 — Section 67, 68, 73Probate and Administration Act, 1881 — Section 81
High Courts21 Jul 2006Dismissed
Sundershan Kumar Vs State of U.P. and Others
Allahabad High Court · (2007) 1 AWC 275
High Courts21 Jul 2006Dismissed
Harsh Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 536 : (2007) 1 AWC 374
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 195, 197
High Courts20 Jul 2006Dismissed
Hariram Vs Ram Asrey and Others
Allahabad High Court · AIR 2006 All 331 : (2007) 1 AWC 227
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 10, 6
High Courts20 Jul 2006Allowed
Ranbaxy Laboratories Ltd. Vs Union of India (UOI)
Allahabad High Court · (2006) 10 ADJ 410
Central Excises and Salt Act, 1944 — Section 11, 11B
High Courts20 Jul 2006Allowed
Raghuveer Singh Jain Vs The Secretary, U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2006) 6 AWC 5761 : (2006) 111 FLR 20
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2006Allowed
Dakshinanchal Vidyut Vitran Nigam Ltd. Vs Anand Granites and Others
Allahabad High Court · (2006) 7 ADJ 577 : (2007) 1 AWC 1002
Constitution of India, 1950 — Article 226, 227
High Courts20 Jul 2006Allowed
Vinod Kumar Rai Vs Manju Rai
Allahabad High Court · (2006) 4 AWC 3814
Hindu Marriage Act, 1955 — Section 13
High Courts20 Jul 2006Dismissed
Santoshi Enterprises Vs State of Uttar Pradesh
Allahabad High Court · (2006) 07 AHC CK 0185
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(7)Central Sales Tax Act, 1956 — Section 8(1), 8(4), 9(2)