High Courts31 Jul 2006Dismissed
Bhanu Pratap Pandey Vs Union of India (UOI)
Allahabad High Court · (2006) 7 ADJ 469 : (2006) 6 AWC 5530 : (2006) 111 FLR 30 : (2006) 3 UPLBEC 2449
Central Reserve Police Force Act, 1949 — Section 11(1)
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 60 of 125
High Courts31 Jul 2006
Commissioner of Income Tax Vs Ganesh and Co.
Allahabad High Court · (2006) 286 ITR 580
Income Tax Act, 1961 — Section 256(1), 271(1), 274(2)
High Courts28 Jul 2006
Raja Din Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 188
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307
High Courts28 Jul 2006Allowed
Roop Chand Chauhan Vs State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 330 : (2006) 6 AWC 5668
Intermediate Education Act, 1981 — Section 21Uttar Pradesh Secondary Education Services Commission (Procedure for Approval of Punishment) Regulations, 1985 — Regulation 8Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts28 Jul 2006Allowed
Amar Zia and Others Vs State Bank of India
Allahabad High Court · (2007) 1 AWC 199
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 107, 111, 113, 53A
High Courts28 Jul 2006Disposed Of
Jai Prakash Agarwal and Others Vs State of U.P., The Xth Additional Chief Judicial Magistrate and Smt. Manju Agarwal
Allahabad High Court · (2006) 7 ADJ 147 : (2006) 4 AWC 4199
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 494
High Courts28 Jul 2006Dismissed
Kanhaiya Lal Tiwari Vs State of U.P. and Arun Kumar Srivastava
Allahabad High Court · (2006) 07 AHC CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts28 Jul 2006Dismissed
Satveer Yadav Vs Union of India through NCB,Varanasi
Allahabad High Court · (2006) 07 AHC CK 0148
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 42, 50, 67
High Courts28 Jul 2006Dismissed
Bhartiya Antar Rashtriya Byopari (P.) Ltd. and Another Vs Jagat Estate and Others
Allahabad High Court · (2007) 1 AWC 217
Partnership Act, 1932 — Section 69Provincial Small Cause Courts Act, 1887 — Section 25
High Courts28 Jul 2006Dismissed
Sarva Jeet Singh Vs Raj Kumari and Others
Allahabad High Court · (2006) 07 AHC CK 0074
High Courts28 Jul 2006Allowed
Dr. Rajesh Kumar Tewari Vs State of U.P. and Others
Allahabad High Court · (2007) 1 AWC 282
Constitution of India, 1950 — Article 16, 16(4), 226Uttar Pradesh Public Services (Reservation for Physically Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) Act, 1993 — Section 3, 3(1), 3(2), 3(3)
High Courts27 Jul 2006Disposed Of
Kumari Shweta Sharma Vs Dominic Savio College and Others
Allahabad High Court · (2006) 7 AWC 7464
Constitution of India, 1950 — Article 14, 226
High Courts27 Jul 2006Dismissed
Krishna Kumar Vs State of U.P.
Allahabad High Court · (2006) 7 ADJ 518 : (2007) 1 AWC 249
High Courts27 Jul 2006Dismissed
Rakesh Narain Mishra and Others Vs The Administrator/Board of Trustees, Kanyakubja Education Trust and Others
Allahabad High Court · (2006) 6 AWC 5847
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 15, 25(2), 4Societies Registration Rules, 1860 — Rule 3
High Courts27 Jul 2006Dismissed
Arvind Kumar Vs State of U.P., 23rd BN. P.A.C. and 11th BN. P.A.C.
Allahabad High Court · (2006) 7 ADJ 235 : (2006) 6 AWC 5620 : (2006) 3 UPLBEC 2446
Constitution of India, 1950 — Article 226
High Courts27 Jul 2006Allowed
Abhay Kumar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2006) 6 AWC 5861
High Courts27 Jul 2006Dismissed
Commissioner of Income Tax, Allahabad Vs Allahabad Miling Co. (P.) Ltd.
Allahabad High Court · (2006) 07 AHC CK 0063
High Courts27 Jul 2006
Commissioner of Income Tax Vs Durga Bansal Cold Storage and Ice Factory
Allahabad High Court · (2006) 287 ITR 491
Income Tax Act, 1961 — Section 256, 80J
High Courts27 Jul 2006
Commissioner of Income Tax Vs Navneet Priya Das
Allahabad High Court · (2006) 07 AHC CK 0036
Income Tax Act, 1961 — Section 256(1), 64(1)(ii)
High Courts26 Jul 2006Allowed
Raj Kumar Sharma Vs State of U.P.
Allahabad High Court · (2006) 7 ADJ 13 : (2006) 6 AWC 5630
Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 3, 6, 7, 8(1), 8(2)