High Courts04 Aug 2006Allowed
Ram Gopal and Somaru Vs The Union of India (UOI) and Others
Allahabad High Court · (2006) 6 AWC 5409 : (2006) 3 UPLBEC 2268
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 58 of 125
High Courts04 Aug 2006Allowed
U.P. Avas Evam Vikas Parishad Vs Shyam Sunder, State of U.P. and Special Land Acquisition Officer (Avas Evam Vikas)
Allahabad High Court · (2006) 7 ADJ 355 : (2006) 4 AWC 3561
Land Acquisition Act, 1894 — Section 23, 23(1), 4, 54Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 28
High Courts04 Aug 2006Dismissed
V.K.Srivastava Vs Srimati Vandana Pitariaand Others
Allahabad High Court · (2006) 08 AHC CK 0143
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 59, 64, 65, 74Transfer of Property Act, 1882 — Section 109
High Courts04 Aug 2006Dismissed
U.P. State Sugar Corporation Limited Vs Deputy Labour Commissioner, Awadhesh Kumar Misra
Allahabad High Court · (2006) 7 AWC 7694
Constitution of India, 1950 — Article 32Industrial Disputes Act, 1947 — Section 10, 17B, 18, 3, 33A
High Courts04 Aug 2006Dismissed
Commissioner of Wealth-Tax Vs Yadu Raj Narain Singh
Allahabad High Court · (2006) 205 CTR 437 : (2006) 286 ITR 564
Cochin Income Tax Act, 1117 — Section 38(1)Income Tax Act, 1922 — Section 28(1)Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)
High Courts04 Aug 2006Allowed
Mahendra Kumar Vs Vth A.D.J. and Others
Allahabad High Court · (2006) 7 ADJ 58 : (2006) 4 AWC 3624
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts04 Aug 2006Dismissed
Hari Prakash Saxena Vs Pratibha Saxena
Allahabad High Court · (2006) 3 ACR 3329
Criminal Procedure Code, 1973 (CrPC) — Section 125, 362Penal Code, 1860 (IPC) — Section 379, 411
High Courts04 Aug 2006Disposed Of
Mohan Mahali and Another Vs State of U.P. and Another
Allahabad High Court · (2006) 3 ACR 3314 : (2007) 5 RCR(Criminal) 392
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
High Courts04 Aug 2006Dismissed
The Commissioner of Wealth Tax, Meerut Range Vs Shri Yaduraj Narain Singh
Allahabad High Court · (2006) 08 AHC CK 0033
Income Tax Act, 1961 — Section 271, 28, 38
High Courts04 Aug 2006Allowed
Vijay Shanker Rai Vs State of Uttar Pradesh, Uttar Pradesh Cooperative Institutional Board, Managing Director Uttar Pradesh Upbhokta Sahkari Sangh Limited and Branch Manager, Uttar Pradesh Upbhokta Sahkari Sangh Limited
Allahabad High Court · (2006) 7 ADJ 379 : (2006) 4 AWC 3543
Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 84, 85, 86, 87
High Courts04 Aug 2006
Indal and Others Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 700
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 2006Dismissed
Shrishti Traders Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 389
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts03 Aug 2006
Virendra Singh Pal Vs Distt. Judge and Others
Allahabad High Court · (2007) 1 AWC 1009
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts03 Aug 2006Disposed Of
Vijay Kumar Gupta through his Father Vs State of U.P. and Additional Secretary, Secondary Education Board
Allahabad High Court · (2006) 7 ADJ 365 : (2006) 6 AWC 5618 : (2006) 3 UPLBEC 2421
High Courts03 Aug 2006Dismissed
Ram Bali Sahu Vs Indrapati and Raghupati
Allahabad High Court · (2006) 08 AHC CK 0197
High Courts03 Aug 2006Allowed
Arvind Kumar Pal alias Kallan Vs Raja Bhaiya
Allahabad High Court · (2006) 3 ACR 3338
Criminal Procedure Code, 1973 (CrPC) — Section 161, 309, 439, 439(2)Penal Code, 1860 (IPC) — Section 302, 307, 34, 504
High Courts03 Aug 2006Allowed
Har Prasad Singh Vs State of U.P.
Allahabad High Court · (2006) 7 ADJ 63 : (2007) 5 RCR(Civil) 54 : (2007) 1 RCR(Criminal) 601
High Courts03 Aug 2006Dismissed
Om Prakash Kapoor and Others Vs Smt. Urmila Devi and Another
Allahabad High Court · (2006) 4 AWC 4163
Transfer of Property Act, 1882 — Section 106, 111, 113
High Courts02 Aug 2006Allowed
Shyam Lal Kamlesh Kumar Vs Commissioner of Trade Tax
Allahabad High Court · (2007) 9 VST 608
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts02 Aug 2006Allowed
Commissioner of Income Tax, Lucknow Vs U.P. State Bridge Corporation Ltd.
Allahabad High Court · (2006) 08 AHC CK 0259
Income Tax Act, 1961 — Section 256(1), 32A