High Courts08 Aug 2006Dismissed
Sujeet Kumar Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2006) 3 ACR 3332
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 57 of 125
High Courts08 Aug 2006Allowed
In Re: Jaypee Greens Ltd.
Allahabad High Court · (2006) 134 CompCas 542 : (2007) 74 SCL 118
COMPANIES ACT, 1956 — Section 391, 394, 394A
High Courts08 Aug 2006Dismissed
Balveer Prasad Vs The State of U.P., Mahesh Chandra and Satya Deo
Allahabad High Court · (2006) 7 ADJ 409 : (2007) CriLJ 196
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307
High Courts07 Aug 2006
Commissioner of Income Tax, Kanpur Vs Roto Pumps and Hydraulics (P.) Ltd.
Allahabad High Court · (2006) 08 AHC CK 0260
Income Tax Act, 1961 — Section 10A, 80HHC
High Courts07 Aug 2006
Shivendra Gupta Vs State of U.P. and Others
Allahabad High Court · (2006) 6 AWC 5616 : (2006) 3 UPLBEC 2423
High Courts07 Aug 2006Dismissed
Rajesh Dwivedi (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0196
High Courts07 Aug 2006Allowed
Samar Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 3 ACR 3335 : (2007) 5 RCR(Civil) 56 : (2007) 1 RCR(Criminal) 604
High Courts07 Aug 2006Dismissed
Ramji Mal and Others Vs Behari Lal
Allahabad High Court · (2006) 08 AHC CK 0179
High Courts07 Aug 2006Allowed
Ram Baboo Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 15, 3, 4, 5, 6
High Courts07 Aug 2006Dismissed
Bijendra (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0132
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Aug 2006Dismissed
Sanjay (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0122
High Courts07 Aug 2006Dismissed
Vijai Kumar Ojha Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0099
Constitution of India, 1950 — Article 14
High Courts07 Aug 2006Allowed
Mratyunjay Singh Vs State of U.P. and Others
Allahabad High Court · (2006) 6 AWC 5622 : (2006) 3 UPLBEC 2419
High Courts07 Aug 2006Allowed
Commissioner of Income Tax Vs A.H. Wheelers and Co. Ltd.
Allahabad High Court · (2006) 08 AHC CK 0057
Income Tax Act, 1961 — Section 40(c), 40A(5)
High Courts07 Aug 2006Dismissed
Pentex Engineering Pvt. Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 20 VST 873
Central Sales Tax Act, 1956 — Section 3, 4, 5Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts07 Aug 2006
Veer Singh Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 709
Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 302, 506
High Courts05 Aug 2006Dismissed
Pawan Kumar and Anr. Vs Additional Commissioner (Judicial),Allahabad Division,Allahabad & Ors.
Allahabad High Court · (2006) 08 AHC CK 0151
High Courts04 Aug 2006Dismissed
Ajay Tiwari Vs Hirday Ram Tiwari and Others
Allahabad High Court · (2006) 7 ADJ 5 : AIR 2006 All 333
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts04 Aug 2006Dismissed
Harishankar alias Gantha (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0272
Penal Code, 1860 (IPC) — Section 201, 302, 376, 511
High Courts04 Aug 2006Dismissed
In Re: Pratibha Saxena
Allahabad High Court · (2006) CriLJ 4285 : (2007) 5 RCR(Criminal) 389
Criminal Procedure Code, 1973 (CrPC) — Section 125, 362Penal Code, 1860 (IPC) — Section 379, 411