High Courts02 Aug 2006Dismissed
Gopal Mishra (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 161
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 59 of 125
High Courts02 Aug 2006Disposed Of
Rajendra Prasad and Others Vs District Judge and Others
Allahabad High Court · (2006) 7 ADJ 125 : (2006) 4 AWC 4150
Provincial Small Cause Courts Act, 1887 — Section 13, 25
High Courts02 Aug 2006
Sanoo urf Ulanga Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 183
Explosives Act, 1884 — Section 3, 5National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 307, 386, 506
High Courts02 Aug 2006Allowed
Prakash Chand Gupta Vs Sobran Singh
Allahabad High Court · (2006) 7 ADJ 15 : (2006) 4 AWC 3556
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Aug 2006
Ram Chandra alias Ram Chander Chaudhary Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 222
Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 2006Allowed
Balbir Prasad Vs A.D.J. and Others
Allahabad High Court · (2006) 7 ADJ 43 : (2006) 4 AWC 3623
High Courts02 Aug 2006Dismissed
P.D. Seth Vs Smt. Krishna Devi
Allahabad High Court · (2006) 7 ADJ 211 : (2006) 4 AWC 3549
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 142Provincial Small Cause Courts Act, 1887 — Section 25
High Courts02 Aug 2006
Pappu Vs State of U.P. and Others
Allahabad High Court · (2007) 1 ACR 185
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 323, 354, 452, 506, 509
High Courts02 Aug 2006Allowed
Methodist Girls Inter College Vs Alka and Another
Allahabad High Court · (2006) 4 AWC 3651
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 10, 4K
High Courts02 Aug 2006
Shyam Narayan Pandey Vs State of U.P.
Allahabad High Court · (2006) 3 ACR 3336
Constitution of India, 1950 — Article 226Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts01 Aug 2006Allowed
Shiv Saran Lal Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6212
Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3, 3(1)Uttar Pradesh Sugarcane (Purchase Tax) Rules, 1961 — Rule 13A
High Courts01 Aug 2006Allowed
Deepshikha Sharma Vs Banaras Hindu University and Others
Allahabad High Court · (2006) 6 AWC 6519
High Courts01 Aug 2006Allowed
Ram Autar Verma Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 7678 : (2006) 111 FLR 1060
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
High Courts01 Aug 2006
Ram Krishna Gupta Vs Smt. Nootan Agarwal and Another
Allahabad High Court · (2007) 2 AWC 1660
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 28, 31Hindu Minority and Guardianship Act, 1956 — Section 13, 6, 8
High Courts01 Aug 2006
The Committee of Management Vidya Bhawan Inter College Vs The State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 440 : (2007) 1 AWC 803
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(g)(7)
High Courts01 Aug 2006Dismissed
K.B. Bone Mills Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 960
Central Sales Tax Act, 1956 — Section 9Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts31 Jul 2006Dismissed
Vijay Narain Shukla Vs The State of Uttar Pradesh and The District Judge
Allahabad High Court · (2006) 6 AWC 5623 : (2006) 3 UPLBEC 2440
Constitution of India, 1950 — Article 226
High Courts31 Jul 2006Allowed
State of U.P. Vs D.K. Khare and Others
Allahabad High Court · (2006) 6 AWC 5525
Constitution of India, 1950 — Article 14
High Courts31 Jul 2006Dismissed
Shri Yadgar Husain Vs Jais Mohammad and Mujib Ullah
Allahabad High Court · (2006) 07 AHC CK 0165
High Courts31 Jul 2006Disposed Of
Ajay Kumar Vs State of U.P.and Others
Allahabad High Court · (2006) 07 AHC CK 0140