High Courts17 Aug 2006Dismissed
Shiv Charan Prasad Gupta and Another Vs Smt. Krishna Tewari (D.) by L.Rs. and Others
Allahabad High Court · (2006) 4 AWC 3781
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 55 of 125
High Courts11 Aug 2006
Ajanta Raj Dairy Vs Commissioner, Trade Tax
Allahabad High Court · (2009) 21 VST 230
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts11 Aug 2006
Anup Behari Lal Srivastava Vs Sri J.P. Rai, Director, North Central Zone Cultural Centre and Director, North Central Zone Cultural Centre
Allahabad High Court · (2006) 4 AWC 3945
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts11 Aug 2006Disposed Of
Suresh Chandra @ Bade (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 1 UPLBEC 660
Penal Code, 1860 (IPC) — Section 302, 307, 504
High Courts11 Aug 2006Partly Allowed
Ram Newaj Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2007) 1 AWC 77 : (2006) 2 RD 385
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 9A(2)Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts11 Aug 2006Dismissed
Dharamjeet Kaur (since deceased) by LRs. and Ors. Vs Rakesh Kumar Rastogi & Anr.
Allahabad High Court · (2006) 08 AHC CK 0165
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(1)(d)
High Courts11 Aug 2006Allowed
Haneef and Ors. Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Aug 2006Dismissed
Krishna Shanker Madheshia (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302, 307
High Courts11 Aug 2006Dismissed
Tauseef Ahmad @ Tauseem (In Jail) Vs State of Uttar Pradesh
Allahabad High Court · (2006) 08 AHC CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 439, 439(1), 82, 83Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts11 Aug 2006
Anup Bihari Lal Srivastava Vs J.P. Rai, Director and Another
Allahabad High Court · (2006) 4 AWC 3945
Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 25F
High Courts11 Aug 2006Allowed
Abhilasha Sharma Vs Allahabad University and Others
Allahabad High Court · (2006) 6 AWC 5466
Allahabad University Act, 2005 — Section 29(2), 46(2)
High Courts11 Aug 2006Dismissed
Munna Lal Sharma Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0058
Constitution of India, 1950 — Article 14, 226, 311
High Courts10 Aug 2006
Commissioner of Income Tax Vs Kothari Carpets
Allahabad High Court · (2006) 08 AHC CK 0284
Income Tax Act, 1961 — Section 256(1), 35B(1)(b)(iv)
High Courts10 Aug 2006Dismissed
Ajay Singh @ Kullu, Lallan Yadav and Ramanad Vs State of U.P.
Allahabad High Court · (2006) 7 ADJ 744
Criminal Procedure Code, 1973 (CrPC) — Section 300, 319, 321Penal Code, 1860 (IPC) — Section 308, 323, 324, 34, 504
High Courts10 Aug 2006Allowed
Smt. Suman Ojha Vs State of U.P., Veer Bahadur Singh, Poorvanchal University, Committee of Management, Raja Harpal Singh Snatkottar Mahavidyalaya and Registrar, Veer Bahadur Singh Poorvanchal University
Allahabad High Court · (2006) 6 AWC 5617
High Courts10 Aug 2006Allowed
Mahesh Kumar Singh and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2006) 08 AHC CK 0154
Societies Registration Act, 1860 — Section 25(2)
High Courts10 Aug 2006Disposed Of
Literacy House Staff Welfare Association and Another Vs Registrar, Firms Societies & Chits, U.P.and Others
Allahabad High Court · (2006) 08 AHC CK 0145
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 21, 24
High Courts10 Aug 2006Dismissed
Bajrang Urf Munna Vs Mahadeo Prasad
Allahabad High Court · (2006) 08 AHC CK 0118
High Courts10 Aug 2006Dismissed
Dr. Ram Singh Verma (since deceased) through L.Rs. Vs Shanker Lal
Allahabad High Court · (2006) 7 ADJ 429 : (2006) 4 AWC 3628
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts10 Aug 2006
Manoj Kumar Kesharwani Vs Sanjai Kumar Kesharwani and Others
Allahabad High Court · (2006) 3 ACR 2716
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151