COURT ARCHIVE

Allahabad High Court judgments, 2006

2,487 judgments · page 54 of 125

High Courts18 Aug 2006Dismissed

U.P. Co-operative Bank Ltd. and Another Vs Pratap Singh Bisht and Others

Allahabad High Court · (2006) 10 ADJ 672 : (2007) 7 AWC 7616

Constitution of India, 1950 — Article 14Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N

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High Courts18 Aug 2006

Yashoda alias Jasoda Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 623

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 304B, 498A

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High Courts17 Aug 2006

Aman alias Pappu Vs State of U.P.

Allahabad High Court · (2006) 3 ACR 2705

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High Courts17 Aug 2006Allowed

Narendra Kumar Vs State of U.P.

Allahabad High Court · (2006) 7 AWC 7727

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High Courts17 Aug 2006Dismissed

Ghanshyam Das Agrawal Vs State of U.P., Managing Director, U.P. Jal Nigam, Chief Engineer (Personnel), U.P. Jal Nigam, and Superintending Engineer

Allahabad High Court · (2007) 1 AWC 160 : (2006) 111 FLR 179

Constitution of India, 1950 — Article 226

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High Courts17 Aug 2006

Commissioner of Income Tax Vs P.D. Singhania

Allahabad High Court · (2006) 156 TAXMAN 504

Income Tax Act, 1961 — Section 10, 256

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High Courts17 Aug 2006Allowed

Rakesh Kumar Singh @ Pappu Singh Vs State of U.P.

Allahabad High Court · (2006) 08 AHC CK 0199

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts17 Aug 2006Dismissed

The Commissioner, Trade Tax Vs Chabra Tourist Bus Service

Allahabad High Court · (2006) 08 AHC CK 0193

Constitution of India, 1950 — Article 366

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High Courts17 Aug 2006Allowed

Trayambak Pathak (In Jail) Vs State of U.P.

Allahabad High Court · (2006) 08 AHC CK 0190

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts17 Aug 2006Disposed Of

Sameer Raza Vs State of U.P. and Another

Allahabad High Court · (2006) 3 ACR 3348

Criminal Procedure Code, 1973 (CrPC) — Section 161, 200, 202Penal Code, 1860 (IPC) — Section 302, 307

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High Courts17 Aug 2006Dismissed

Faryad Husain Vs State of U.P.

Allahabad High Court · (2006) 08 AHC CK 0174

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439

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High Courts17 Aug 2006Allowed

Laung Shree Vs Ganga Sahay

Allahabad High Court · (2006) 08 AHC CK 0156

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31

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High Courts17 Aug 2006

Commissioner of Income Tax Vs P.D. Singhania (Individual)

Allahabad High Court · (2006) 206 CTR 529 : (2006) 287 ITR 19

Income Tax Act, 1961 — Section 10, 10(13A), 256(1)

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High Courts17 Aug 2006Dismissed

Brij Mohan Lal Vs State of U.P. and Others

Allahabad High Court · (2006) 7 AWC 7605 : (2006) 111 FLR 501

Constitution of India, 1950 — Article 226

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High Courts17 Aug 2006

Commissioner of Wealth Tax, Kanpur Vs H.M. Rafi

Allahabad High Court · (2006) 08 AHC CK 0069

Wealth Tax Act, 1957 — Section 27(1), 5(1)(xxxii)

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High Courts17 Aug 2006

Commissioner of Income Tax, Allahabad Vs Avinash Kumar Maheshwari

Allahabad High Court · (2006) 08 AHC CK 0068

Income Tax Act, 1961 — Section 256(1)

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High Courts17 Aug 2006

Jagga alias Jagdish Vs State of U.P.

Allahabad High Court · (2006) 3 ACR 3032

Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364

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High Courts17 Aug 2006

Harendra Vs State of U.P.

Allahabad High Court · (2006) 3 ACR 3010

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts17 Aug 2006

U.P. State Road Transport Corporation Vs Commissioner of Income Tax

Allahabad High Court · (2006) 206 CTR 424 : (2006) 286 ITR 350

Constitution of India, 1950 — Article 12Income Tax Act, 1961 — Section 10(20), 11, 256(1)

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High Courts17 Aug 2006

Commissioner of Wealth Tax Vs Smt. Aisha Begum

Allahabad High Court · (2006) 08 AHC CK 0018

Wealth Tax Act, 1957 — Section 27(1)

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