High Courts10 Aug 2006Dismissed
Virendra Mani Tripathi Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 6990
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 56 of 125
High Courts10 Aug 2006Dismissed
Rampal (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0064
Penal Code, 1860 (IPC) — Section 302, 394
High Courts10 Aug 2006Dismissed
Bharat Vs The Board of Revenue and Others
Allahabad High Court · (2007) 1 AWC 807 : (2006) 2 RD 618
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(2)
High Courts08 Aug 2006Dismissed
Jai Prakash Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 6982
Constitution of India, 1950 — Article 226Uttar Pradesh Office Inspection Service Rules, 1990 — Rule 21, 21(1), 27
High Courts08 Aug 2006
Manoj Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 220
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 307, 504
High Courts08 Aug 2006
Bahar Alam alias Babu and Others Vs State of U.P. and Another
Allahabad High Court · (2006) 3 ACR 2766
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156, 156(1)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Aug 2006Disposed Of
Smt. Bhuri and Others Vs Smt. Shobha Rani and The New India Insurance Company Ltd.
Allahabad High Court · (2007) 2 ACC 234 : (2006) 7 ADJ 452
Motor Vehicles Act, 1988 — Section 149
High Courts08 Aug 2006Disposed Of
Upendra Narain Singh, Churamani Srivastava and Vijay Singh Patel Vs The State of U.P.
Allahabad High Court · (2006) 7 ADJ 178 : (2006) 7 AWC 7322
Constitution of India, 1950 — Article 14, 16, 246, 309, 73National Council for Teacher Education Act, 1993 — Section 17(4)University Grants Commission Act, 1956 — Section 25, 26
High Courts08 Aug 2006Dismissed
Akhilesh Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2006) 4 AWC 3574
High Courts08 Aug 2006Dismissed
Dharam Vir Singh (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0249
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Aug 2006Dismissed
Chairman U.P. Co-operative Spinning Mills Federation Ltd., Managing Director, U.P. Co-operative Spinning Mills Federation Ltd. and Secretary/General Manager, Sahkari Katai Mills Ltd. Vs Amar Nath Dwivedi and State of U.P.
Allahabad High Court · (2007) 1 AWC 104
High Courts08 Aug 2006Dismissed
Naseem Ahmad Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 1 ACR 933
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Aug 2006Dismissed
Sunil Kumar Giri Vs Union of India (UOI), Ministry of Home Affair''s Department of Home and Others
Allahabad High Court · (2006) 08 AHC CK 0227
Constitution of India, 1950 — Article 14, 16, 311
High Courts08 Aug 2006Dismissed
Smt. Tara Devi Srivastava and Shobh Nath Srivastava Vs Dr. G. Raj Shekhar and Others
Allahabad High Court · (2006) 7 ADJ 637 : (2007) 1 AWC 322
Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 41
High Courts08 Aug 2006Dismissed
Pawan (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 302, 307
High Courts08 Aug 2006Disposed Of
Ram Saran Das Tandon Vs Commissioner of Income Tax
Allahabad High Court · (2006) 206 CTR 246 : (2006) 286 ITR 419
Income Tax Act, 1961 — Section 22, 23, 24, 25, 256(1)
High Courts08 Aug 2006Dismissed
Gulavardhwaj Singh and Others Vs The State of Uttar Pradesh and Shri Mahadev Yadav
Allahabad High Court · (2006) 08 AHC CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 209, 226, 227, 228(1), 309Penal Code, 1860 (IPC) — Section 147, 149, 248, 307, 504
High Courts08 Aug 2006Dismissed
Pravin Pandit (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0127
Arms Act, 1959 — Section 25, 27, 4Criminal Procedure Code, 1973 (CrPC) — Section 161Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts08 Aug 2006Dismissed
Shyam Bahadur Singh @ Khanna (In Jail) Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0090
Arms Act, 1959 — Section 2, 25, 3Criminal Law (Amendment) Act, 1932 — Section 7National Security Act, 1980 — Section 3(2)
High Courts08 Aug 2006Disposed Of
Commissioner of Income Tax Vs Vijay Constructions
Allahabad High Court · (2007) 213 CTR 105 : (2007) 162 TAXMAN 34
Income Tax Act, 1961 — Section 260A