CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Allahabad High Court/2006

COURT ARCHIVE

Allahabad High Court judgments, 2006

2,487 judgments · page 30 of 125

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
High Courts06 Oct 2006Dismissed

Jawahar Singh Parihar Vs State of U.P., Principal Secretary, Department of Law, Government of U.P. and High Court of Judicature at Allahabad

Allahabad High Court · (2006) 7 AWC 7052 : (2006) 111 FLR 1007

Constitution of India, 1950 — Article 226
Read judgment
High Courts06 Oct 2006Dismissed

Dinesh Kumar Vs Smt. Santosh Devi

Allahabad High Court · AIR 2007 All 30 : (2007) 5 RCR(Civil) 739

Hindu Marriage Act, 1955 — Section 24
Read judgment
High Courts06 Oct 2006Disposed Of

State of U.P. Vs Jamuna Chaubey, Lallan Chaubey and Vyas Chaubey

Allahabad High Court · (2006) 10 AHC CK 0182

Penal Code, 1860 (IPC) — Section 301, 302
Read judgment
High Courts06 Oct 2006Dismissed

Vishnu Kumar Vs State of U.P. and Others

Allahabad High Court · AIR 2007 All 31 : (2007) 1 AWC 1010 : (2007) 5 RCR(Civil) 113

Read judgment
High Courts06 Oct 2006Disposed Of

Chandrama Pandey Vs State of U.P. and others

Allahabad High Court · (2006) 10 AHC CK 0139

Read judgment
High Courts06 Oct 2006Dismissed

Ranjit Singh Vs Vice-Chancellor, Chandra Shekhar Azad University of Agriculture and Technology, Kanpur and others

Allahabad High Court · (2006) 10 AHC CK 0099

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
Read judgment
High Courts06 Oct 2006Dismissed

Devashish Mukherji and Ajai Kumar Banerji Vs State of U.P. and Others

Allahabad High Court · (2006) 7 AWC 7074

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
Read judgment
High Courts06 Oct 2006Allowed

Surendra Kumar Gupta and Others Vs State of U.P. and Harnarayan

Allahabad High Court · (2006) 10 AHC CK 0073

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161, 201, 285, 287, 299
Read judgment
High Courts06 Oct 2006Dismissed

Nighat Naseem Vs Raj Kumar and Others

Allahabad High Court · (2007) 1 AWC 1018

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(g)
Read judgment
High Courts05 Oct 2006Allowed

Nagar Nigam Vs Smt. Rabiya Begum and Others

Allahabad High Court · (2007) 1 AWC 606

Limitation Act, 1963 — Section 5
Read judgment
High Courts05 Oct 2006

Kamlesh and Another Vs State of U.P. and Others

Allahabad High Court · (2007) 2 ACR 1629

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 419, 420, 466, 468
Read judgment
High Courts05 Oct 2006Dismissed

Vice-Chancellor,Bheem Rao Ambedkar University and Ors. Vs Subharati K.K.B.Charitable Trust & Ors.

Allahabad High Court · (2006) 10 AHC CK 0112

Read judgment
High Courts05 Oct 2006Allowed

Shree Ram Fuels Private Limited Vs Commissioner of Trade Tax

Allahabad High Court · (2007) 10 VST 134

Uttar Pradesh Trade Tax Act, 1948 — Section 11
Read judgment
High Courts05 Oct 2006Allowed

Jannat and Others Vs VIIth Addl. District Judge and Others

Allahabad High Court · (2007) 5 AWC 4989 : (2007) 102 RD 167

Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 134
Read judgment
High Courts05 Oct 2006

Kamlesh and Anees Vs State of U.P. and Z.A. Siddiqui, Deputy Director Minority Welfare Department

Allahabad High Court · (2007) 2 ACR 1629

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 419, 420, 466, 468
Read judgment
High Courts05 Oct 2006Dismissed

No. 810706369 Naik Ibrar Khan Vs Union of India (UOI) and The Deputy Inspector General of Police, C.R.P.F.

Allahabad High Court · (2007) 1 AWC 974

Constitution of India, 1950 — Article 12, 226
Read judgment
High Courts05 Oct 2006Dismissed

Bhupendra Pratap Singh and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (2006) 7 AWC 7053

Constitution of India, 1950 — Article 12, 14, 16, 226, 309
Read judgment
High Courts04 Oct 2006Allowed

Kumari Farmida alias Sona Vs State of U.P.

Allahabad High Court · (2006) 10 ADJ 83

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 2
Read judgment
High Courts04 Oct 2006Dismissed

Shiv Singh Vs State of U.P.

Allahabad High Court · (2006) 10 AHC CK 0153

Read judgment
High Courts04 Oct 2006Dismissed

Ram Pal Singh Vs State of U.P. and others

Allahabad High Court · (2006) 10 AHC CK 0103

Read judgment
Previous1…2829303132…125Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions