High Courts27 Sept 2006Dismissed
Mahendra Kumar, Ex-CPL No. 678284-4 Vs Union of India (UOI) and Others
Allahabad High Court · (2006) 09 AHC CK 0292
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 32 of 125
High Courts27 Sept 2006
Commissioner of Income Tax Vs Paramount Trading Corporation
Allahabad High Court · (2007) 288 ITR 21
Income Tax Act, 1961 — Section 187, 188, 256, 43B
High Courts27 Sept 2006Dismissed
Maulana Murshid Ali Quadri Vs State of U.P. and Station House Officer, Police Station Bhadohi
Allahabad High Court · (2006) 10 ADJ 372
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 193, 196, 420, 423Prevention of Corruption Act, 1988 — Section 13
High Courts27 Sept 2006
Prem Pal Singh Vs State of U.P.
Allahabad High Court · (2006) 10 ADJ 696 : (2006) 7 AWC 7002 : (2007) 2 UPLBEC 60
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 161, 162Prevention of Corruption Act, 1988 — Section 5
High Courts27 Sept 2006Allowed
Jawwad Ali Shah, Imambara Muslim Girls Degree Collage Society Vs The Vice Chancellor, Deen Dayal Upadhya, Gorakhpur University, Deen Dayal Upadhyai, Gorakhpur University
Allahabad High Court · (2006) 7 AWC 7012
Universities Act, 1973 — Section 68Uttar Pradesh State Universities Act, 1973 — Section 2(13)
High Courts27 Sept 2006
Shiv Shankar Awasthi Vs Director Sericulture and Secretary Department of Sericulture, Government of Uttar Prades
Allahabad High Court · (2006) 7 AWC 6997
High Courts27 Sept 2006Dismissed
Paswara Chemicals Ltd. Vs Deputy Commissioner (Assessment)-II, Trade Tax and Others
Allahabad High Court · (2006) 09 AHC CK 0077
Constitution of India, 1950 — Article 226
High Courts27 Sept 2006Dismissed
Commissioner of Wealth-Tax (Central), Kanpur Vs D.P. Kanodia
Allahabad High Court · (2006) 09 AHC CK 0059
Wealth Tax Act, 1957 — Section 16A, 27(1)
High Courts27 Sept 2006Disposed Of
Commissioner of Income Tax Vs Sadi Ram Ganga Prasad (HUF)
Allahabad High Court · (2006) 09 AHC CK 0041
Income Tax Act, 1961 — Section 256(1)
High Courts27 Sept 2006Dismissed
Pappu Vs State of U.P. and Bhim Sen
Allahabad High Court · (2006) 09 AHC CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 209, 225, 226Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts27 Sept 2006Dismissed
Umesh Kumar Misra Vs Union of India (UOI), The Commandant, 82 Battalion, C.R.P.F. and The Company Commander, F. Company, 82 Battalion, C.R.P.F.
Allahabad High Court · (2006) 10 ADJ 218 : (2006) 7 AWC 7369 : (2007) 112 FLR 10
Constitution of India, 1950 — Article 226
High Courts27 Sept 2006
Commissioner of Wealth Tax, (Central), Kanpur Vs D.P. Kanodia (HUF)
Allahabad High Court · (2006) 09 AHC CK 0002
Wealth Tax Act, 1957 — Section 16(3), 16A, 27(1)
High Courts26 Sept 2006
Motilal Padampat Udyog Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2007) 293 ITR 182 : (2007) 164 TAXMAN 151
Income Tax Act, 1961 — Section 256(1)
High Courts26 Sept 2006
Brijesh Kumar Tripathi Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 867
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 302, 364, 420, 467, 468
High Courts26 Sept 2006Dismissed
Dr. Rajesh Kumar Mishra Vs State of U.P.
Allahabad High Court · (2006) 10 ADJ 417
Uttar Pradesh State Universities Act, 1973 — Section 31, 31(3)(c)
High Courts26 Sept 2006Allowed
Gaon Sabha Vs Additional District Judge/Spl. Judge (E.C. Act) and Others
Allahabad High Court · (2006) 10 ADJ 305 : (2007) 1 AWC 63 : (2006) 2 RD 799
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Sept 2006Dismissed
Abhishek Singh Kushwaha and Anr. Vs State of U.P.& Ors.
Allahabad High Court · (2006) 09 AHC CK 0152
High Courts26 Sept 2006
Arvind Kumar Jaiswal Vs State of U.P. and Another
Allahabad High Court · (2007) 1 ACR 927
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts26 Sept 2006Dismissed
Nipendra Singh Vs State of U.P.
Allahabad High Court · (2006) 09 AHC CK 0073
Constitution of India, 1950 — Article 22Penal Code, 1860 (IPC) — Section 302
High Courts26 Sept 2006
Raj Kumar Lal Srivastava Vs State of U.P. and Another
Allahabad High Court · (2007) 3 ACR 2444
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471