High Courts04 Oct 2006Dismissed
Ratan Lal Agrawal (HUF) Vs Commissioner of Income Tax and Another
Allahabad High Court · (2007) 290 ITR 478
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220, 244
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 31 of 125
High Courts04 Oct 2006Allowed
Narendra Pratap Singh Vs Station House Officer, Nisar Ahmad and Bhairo Nath Yadav
Allahabad High Court · (2007) 1 ADJ 451
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 197
High Courts04 Oct 2006Dismissed
Sareen Sports Industries Vs Deputy Commissioner (Assessment)-6, Trade Tax and State of U.P.
Allahabad High Court · (2006) 10 AHC CK 0031
Constitution of India, 1950 — Article 226
High Courts03 Oct 2006Allowed
U.P.S.R.T.C. Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 6638
High Courts03 Oct 2006
Palace Theatre Vs Labour Court, Sri Vijay Kumar Srivastava and The State of Uttar Pradesh
Allahabad High Court · (2006) 7 AWC 7050
Industrial Disputes Act, 1947 — Section 25F, 33
High Courts03 Oct 2006
Sri Gauri Shanker Paliwal Vs Sri J.N. Nigam and Pooran
Allahabad High Court · (2007) 1 ADJ 413 : (2007) 1 AWC 481
Motor Vehicles Act, 1939 — Section 95(1)(b)
High Courts03 Oct 2006Allowed
U.P. State Road Transport Corporation Vs The State of U.P., The Presiding Officer, Labour Court (II) and Bhagwan Singh Parmar
Allahabad High Court · (2006) 7 AWC 6638
High Courts03 Oct 2006
Sangam Enterprises Vs Commissioner of Income Tax
Allahabad High Court · (2007) 288 ITR 396
Income Tax Act, 1961 — Section 132, 256, 271
High Courts03 Oct 2006Partly Allowed
State of U.P. Vs Ram Swaroop, IVth Additional District Judge and U.P. Rajya Viddut Utpadan Nigam Ltd.
Allahabad High Court · (2007) 1 AWC 728
Land Acquisition Act, 1894 — Section 18, 23, 30, 4, 6
High Courts03 Oct 2006Dismissed
Haji Shabbir Ahmad and Others Vs District Judge and Others
Allahabad High Court · (2006) 10 ADJ 718 : (2007) 1 AWC 614
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts03 Oct 2006Allowed
Rajneesh Shukla Vs Union of India (UOI) and Deputy Registrar (Exam.), Allahabad University
Allahabad High Court · (2006) 7 AWC 6641
Constitution of India, 1950 — Article 226
High Courts03 Oct 2006
Elgin Mills Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2007) 207 CTR 209 : (2007) 288 ITR 85 : (2007) 161 TAXMAN 57
Income Tax Act, 1961 — Section 254, 256, 40A
High Courts03 Oct 2006Dismissed
Deo Narain and Others Vs IIIrd Addl. District Judge and Others
Allahabad High Court · (2007) 2 AWC 1777
High Courts03 Oct 2006Dismissed
Raja Ram Vs Deputy Director of Consolidation and Another
Allahabad High Court · (2007) 2 AWC 1260
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172
High Courts03 Oct 2006Dismissed
Commissioner of Income Tax Vs Raza Textiles Ltd.
Allahabad High Court · (2007) 293 ITR 92
Income Tax Act, 1961 — Section 260A, 36(1)(ii)
High Courts03 Oct 2006
Ram Prakash Vyas Vs State of U.P. and Another
Allahabad High Court · (2007) 2 ACR 1635
Criminal Procedure Code, 1973 (CrPC) — Section 154, 482
High Courts03 Oct 2006Dismissed
Subhash Chandra Goel Vs Tax Recovery Officer and Others
Allahabad High Court · (2008) 297 ITR 400
Income Tax Act, 1961 — Section 132(3), 220(2)
High Courts02 Oct 2006Disposed Of
Ram Asrey Vs Deputy Director of Consolidation & Ors.
Allahabad High Court · (2006) 10 AHC CK 0120
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts29 Sept 2006Disposed Of
Ishwar Chand @ Pappu Vs State of U.P.
Allahabad High Court · (2006) 09 AHC CK 0170
Penal Code, 1860 (IPC) — Section 302, 304
High Courts27 Sept 2006
Commissioner of Wealth Tax, Central Kanpur Vs Shadi Ram Ganga Prasad, (HUF)
Allahabad High Court · (2006) 09 AHC CK 0311
Wealth Tax Act, 1957 — Section 27(1), 5(1)(xxxi), 7(4)