COURT ARCHIVE

Allahabad High Court judgments, 2006

2,487 judgments · page 29 of 125

High Courts09 Oct 2006Dismissed

Moinul Haq and Others Vs IIIrd Addl. District Judge and Others

Allahabad High Court · (2007) 5 AWC 5383

Civil Procedure Code, 1908 (CPC) — Section 21Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 330Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285K

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High Courts09 Oct 2006Allowed

Jai Ram Singh and Maya Ram Singh Vs Ist Additional District Judge and Others

Allahabad High Court · (2006) 10 ADJ 770 : (2007) 5 AWC 5375

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High Courts09 Oct 2006

Allahabad Dugdh Utpadak Sahkari Sangh Limited Vs Commissioner, Trade Tax

Allahabad High Court · (2006) 10 AHC CK 0160

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts09 Oct 2006Dismissed

Export Metals Vs U.P. Financial Corporation

Allahabad High Court · (2006) 10 ADJ 682 : (2007) 1 AWC 969

State Financial Corporations Act, 1951 — Section 29

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High Courts09 Oct 2006Dismissed

Girish Narain Chaudhari Vs Rojai and Others

Allahabad High Court · (2006) 10 ADJ 723 : (2007) 1 AWC 56 : (2007) 102 RD 30

Civil Procedure Code, 1908 (CPC) — Section 91

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High Courts09 Oct 2006Allowed

Committee of Management Kisan Snatkottar Mahavidyalaya and Another Vs State of U.P. and Others

Allahabad High Court · (2007) 1 AWC 734

Uttar Pradesh State Universities Act, 1973 — Section 2(13)

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High Courts09 Oct 2006Dismissed

Vishwanath Khanna and Ors. Vs Xth Addl. District Judge,Lucknow & Ors.

Allahabad High Court · (2006) 10 AHC CK 0135

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High Courts09 Oct 2006Dismissed

Ram Kali and Ors. Vs Ram Kishori & Anr.

Allahabad High Court · (2006) 10 AHC CK 0108

Transfer of Property Act, 1882 — Section 106

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High Courts09 Oct 2006Dismissed

Dewan Resins Private Limited Vs Commissioner of Trade Tax

Allahabad High Court · (2006) 10 AHC CK 0091

Central Sales Tax Act, 1956 — Section 3

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High Courts09 Oct 2006Dismissed

Shiv Prasad, Lal Babu, Dars Singh and Kallu Vs The State of Uttar Pradesh and Ashish Kumar Narayan

Allahabad High Court · (2006) 10 AHC CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 504

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High Courts09 Oct 2006

Harsh Jauhari alias Harsh Vardhan Jauhari and Another Vs State of U.P. and Another

Allahabad High Court · (2007) 1 ACR 22

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts09 Oct 2006

Bimal Kumar Anant Kumar Vs The Commissioner of Income Tax

Allahabad High Court · (2007) 210 CTR 171 : (2007) 288 ITR 278

Income Tax Act, 1961 — Section 144, 145, 246, 256, 44AA

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High Courts09 Oct 2006Allowed

Samsussalam Quddusi Vs State of U.P. and Others

Allahabad High Court · (2006) 10 ADJ 8 : (2007) 6 AWC 6197

Town Area Act, 1914 — Section 21Uttar Pradesh Municipalities Act, 1916 — Section 173(A), 18

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High Courts09 Oct 2006Dismissed

Commissioner of Wealth Tax, Meerut Vs Smt. Sewati Devi

Allahabad High Court · (2006) 10 AHC CK 0036

Wealth Tax Act, 1957 — Section 27(1)

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High Courts09 Oct 2006Dismissed

Hero Cycles Limited Vs The Commissioner of Trade Tax

Allahabad High Court · (2009) 20 VST 819

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts09 Oct 2006

Allahabad Dugdh Utpadak Sahkari Sangh Limited Vs Commissioner Trade Tax

Allahabad High Court · (2006) 10 AHC CK 0011

Uttar Pradesh Trade Tax Act, 1948 — Section 11

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High Courts09 Oct 2006

CWT Vs Gopal Sutwala

Allahabad High Court · (2008) 299 ITR 30

Wealth Tax Act, 1957 — Section 27(1)

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High Courts06 Oct 2006Allowed

Dhirendra Bharti Vs Devi Prasad Mishra and Others

Allahabad High Court · (2007) ACJ 2339

Motor Vehicles Act, 1939 — Section 110D

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High Courts06 Oct 2006

Commissioner of Income Tax Vs Dhampur Sugar Mills Ltd.

Allahabad High Court · (2006) 10 AHC CK 0218

Income Tax Act, 1961 — Section 256Levy Sugar Price Equalisation Fund Act, 1976 — Section 3

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High Courts06 Oct 2006Allowed

Surendra Pal Singh Vs State of U.P. and Others

Allahabad High Court · (2006) 10 AHC CK 0202

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