High Courts11 Oct 2006Dismissed
Phool Chandra and Another Vs Guru Pati and Others
Allahabad High Court · (2007) 5 AWC 5377
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 28 of 125
High Courts10 Oct 2006Dismissed
Smt. Kamla Tripathi Vs Smt. Kanchan Agrawal and Another
Allahabad High Court · (2008) 5 AWC 4995
Civil Procedure Code, 1908 (CPC) — Section 34, 35A, 35BConstitution of India, 1950 — Article 220, 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 15(1), 16(1), 21(1)
High Courts10 Oct 2006Dismissed
Roop Chand Jain Vs Smt. Pushpa Devi Jain and Another
Allahabad High Court · (2007) 3 AWC 2845 : (2007) 5 RCR(Civil) 608 : (2007) 102 RD 315
Civil Procedure Code, 1908 (CPC) — Section 24, 47
High Courts10 Oct 2006Allowed
J.U. Pesticides and Chemicals Pvt. Ltd. Vs Commissioner, Trade Tax
Allahabad High Court · (2007) 8 VST 356
Constitution of India, 1950 — Article 19, 301
High Courts10 Oct 2006Allowed
Pradeep Johari Vs Secretary, Board of High School and Intermediate Examination and Secretary, Board of Secondary Education
Allahabad High Court · (2007) 6 AWC 6244
High Courts10 Oct 2006Allowed
Shashi Kant Rai Vs Subhash Chandra and Others
Allahabad High Court · (2007) 6 AWC 6217
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3(5), Order 32 Rule 7, Order 32 Rule 7(1A)
High Courts10 Oct 2006
Indrajeet Singh, Sarwan Kumar and Smt. Prema Devi Vs State of U.P. and Ramesh Kumar
Allahabad High Court · (2008) 3 UPLBEC 2725
Criminal Procedure Code, 1973 (CrPC) — Section 284, 313, 325, 360, 361Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts10 Oct 2006Dismissed
Rajendra Singh and Another Vs Addl. Commissioner, Jhansi Division and Others
Allahabad High Court · (2007) 6 AWC 6191 : (2006) 2 RD 856
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts10 Oct 2006Dismissed
S.K. Solan Vs Prescribed Authority/Munsif Havali and Another
Allahabad High Court · (2007) 5 AWC 5384
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts10 Oct 2006Dismissed
Bindal Logistic Pvt. Ltd. Vs Ashok Handloom Factory and Others
Allahabad High Court · (2006) 10 ADJ 193 : (2007) 1 AWC 23
Provincial Small Cause Courts Act, 1887 — Section 15, 16
High Courts10 Oct 2006Dismissed
Shankar Singh Vs Principal Secretary and others
Allahabad High Court · (2006) 10 AHC CK 0137
High Courts10 Oct 2006Allowed
Surya Prakash Misra Vs Director of Education (Basic),Lucknow & Ors.
Allahabad High Court · (2006) 10 AHC CK 0104
Constitution of India, 1950 — Article 226
High Courts10 Oct 2006Dismissed
Smt. Rekha Verma, Subhash Chandra and Anshul Singh Vs State of U.P. and Munna Lal
Allahabad High Court · (2006) 10 AHC CK 0072
Constitution of India, 1950 — Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 167
High Courts10 Oct 2006
Ex. Const. C.P. No. 138 Ramesh Chandra Dubey Vs State of U.P., S.S.P. and Director General of Police
Allahabad High Court · (2006) 7 AWC 6585
Constitution of India, 1950 — Article 311
High Courts10 Oct 2006Allowed
Hari Raj Kishore Vs Shiv Prasad Pandey
Allahabad High Court · (2006) 10 AHC CK 0068
Contempt of Courts Act, 1971 — Section 12, 19, 2
High Courts10 Oct 2006Dismissed
Rahul Trading Company Vs The Commissioner of Trade Tax
Allahabad High Court · (2006) 10 AHC CK 0013
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts10 Oct 2006
Dr. Anup Kumar Vs State of U.P. and Others
Allahabad High Court · (2006) 3 UPLBEC 2664
High Courts10 Oct 2006Allowed
Masuria Deen and Others Vs Smt. Amriti and Another
Allahabad High Court · (2011) 4 CivCC 549 : (2011) 114 RD 189
Specific Relief Act, 1963 — Section 34
High Courts09 Oct 2006Dismissed
Anand Prakash Vs Smt. Chander Kanta and Others
Allahabad High Court · (2007) 2 AWC 1254
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)(b)
High Courts09 Oct 2006Dismissed
Ajay Kumar Verma Vs Ajay Kumar Sharma and Others
Allahabad High Court · (2006) 10 AHC CK 0178