High Courts25 Nov 2001Dismissed
Ram Chandra Mission, Noida and Another Vs Parthasarthi Raj Gopalachari and Others
Allahabad High Court · (2001) 11 AHC CK 0069
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 8 of 61
High Courts24 Nov 2001Dismissed
Ram Pyare Patel Vs Managing Director, Uttar Pradesh State Agro-Industrial Corporation Ltd. and Others
Allahabad High Court · (2002) 1 AWC 202 : (2002) 1 UPLBEC 628
Constitution of India, 1950 — Article 226
High Courts24 Nov 2001Allowed
Jangi Lal Vs Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · (2002) 1 AWC 59 : (2002) 93 RD 35
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts24 Nov 2001Dismissed
Sardar Singh Vs District Magistrate, Meerut and Others
Allahabad High Court · (2002) 1 AWC 77 : (2002) 1 UPLBEC 63
Constitution of India, 1950 — Article 226
High Courts24 Nov 2001Dismissed
Umesh Singh Vs Secretary (Medical and Health) Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 72 : (2002) 1 UPLBEC 718 : (2002) 1 UPLBEC 62
Constitution of India, 1950 — Article 226
High Courts23 Nov 2001Dismissed
Munney and Another Vs State of U.P.
Allahabad High Court · (2002) CriLJ 1541
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34
High Courts23 Nov 2001Dismissed
Mahesh Kumar Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 198 : (2002) 92 FLR 435 : (2002) 1 UPLBEC 571
Constitution of India, 1950 — Article 226
High Courts23 Nov 2001Dismissed
Ashok Pratap Singh Vs Deputy Cane Commissioner, Bareilly and Another
Allahabad High Court · (2002) 1 AWC 140 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 606
Constitution of India, 1950 — Article 226
High Courts23 Nov 2001Dismissed
Harish Chandra Mishra Vs Uttar Pradesh Co-operative Spg. Mills Federation Ltd. and Others
Allahabad High Court · (2002) 1 AWC 207 : (2002) 93 FLR 910 : (2002) 1 UPLBEC 291
Constitution of India, 1950 — Article 226
High Courts23 Nov 2001Allowed
Sanjai Vs State of U.P.
Allahabad High Court · (2001) 11 AHC CK 0086
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts23 Nov 2001Allowed
Inder Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 2 AWC 958
Constitution of India, 1950 — Article 14
High Courts23 Nov 2001Dismissed
Sajida Begum and Others Vs Ist Additional District Judge, Farrukhabad and Others
Allahabad High Court · (2002) 1 AWC 131 : (2002) 1 UPLBEC 60
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Nov 2001Allowed
Jagannath Vs State
Allahabad High Court · (2002) 1 ACR 991
Penal Code, 1860 (IPC) — Section 395
High Courts23 Nov 2001Dismissed
Faujdar Khan and Others Vs State of U.P. and Another
Allahabad High Court · (2002) 1 ACR 260
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(8)
High Courts23 Nov 2001Dismissed
Kamleshwar Nath Srivastava Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 138 : (2002) 92 FLR 199 : (2002) 1 UPLBEC 608
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2Limitation Act, 1963 — Section 5
High Courts22 Nov 2001Dismissed
Thadani Leasing Vs Allahabad Patrika Pvt. Ltd.
Allahabad High Court · (2002) 111 CompCas 754
Companies Act, 1956 — Section 10(1)
High Courts22 Nov 2001Dismissed
Prem Chandra Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 303
Constitution of India, 1950 — Article 226
High Courts22 Nov 2001Allowed
Mohd. Wasim @ Suggi Vs District Magistrate,Sultanpur & Ors.
Allahabad High Court · (2001) 11 AHC CK 0079
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)
High Courts22 Nov 2001Allowed
Mohammad Wasim @ Suggi Vs District Magistrate,Sultanpur & Ors.
Allahabad High Court · (2001) 11 AHC CK 0078
National Security Act, 1980 — Section 3(2)
High Courts22 Nov 2001Allowed
Dori Lal Gangwar Vs Director, State Education Research and Training Board and Another
Allahabad High Court · (2002) 1 AWC 41 : (2002) 92 FLR 201 : (2002) 1 UPLBEC 568