High Courts04 Jan 2001Partly Allowed
Samaydin Vs State of U.P. and Another
Allahabad High Court · (2001) CriLJ 2064
Criminal Procedure Code, 1973 (CrPC) — Section 125(2)
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 61 of 61
High Courts04 Jan 2001Dismissed
Sheo Prasad Vinod Kumar Vs Union of India and Others
Allahabad High Court · (2001) 01 AHC CK 0121
Customs Act, 1962 — Section 130Income Tax Act, 1961 — Section 254, 256(1), 256(2)Limitation Act, 1963 — Section 12, 29(2), 4, 5
High Courts04 Jan 2001Allowed
Sabarmati Steels and Alloys (P) Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2001) 73 ECC 663
Finance (No. 2) Act, 1998 — Section 88, 89, 90
High Courts04 Jan 2001Partly Allowed
Samaydin Vs State of U.P.
Allahabad High Court · (2001) 2 DMC 565 : (2001) 3 RCR(Criminal) 509
Criminal Procedure Code, 1973 (CrPC) — Section 125(2)
High Courts04 Jan 2001Dismissed
Committee of Management, Adarsh Vidyalaya Samiti Bulandshahr Vs Prescribed Authority/Upzila Magistrate
Allahabad High Court · (2001) 1 AWC 687(1) : (2001) 1 UPLBEC 854
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(1)
High Courts04 Jan 2001Dismissed
Manoj Giri Vs State of U.P.and Anr.
Allahabad High Court · (2001) 01 AHC CK 0094
Uttar Pradesh Excise Act, 1910 — Section 72(1)
High Courts04 Jan 2001Dismissed
New India Assurance Co. Ltd. Vs Km. Vibha Devi and others
Allahabad High Court · (2001) ACJ 1009 : AIR 2001 All 145 : (2001) 1 AWC 598 : (2001) 2 CivCC 485
Limitation Act, 1963 — Section 6Motor Vehicles (Amendment) Act, 1994 — Section 53Motor Vehicles Act, 1939 — Section 110A(3)
High Courts04 Jan 2001Allowed
Naumi Ram Vs Dy. Collector and Others
Allahabad High Court · (2001) 1 AWC 607
High Courts04 Jan 2001
Ram Kishan Vs Union of India (UOI)
Allahabad High Court · (2001) 130 ELT 431 : (2006) 2 STR 317 : (2007) 6 STT 110
Finance Act, 2000 — Section 116, 65, 65(6)
High Courts04 Jan 2001Dismissed
Saket Bricks Traders Vs Additional Commissioner (Legal) Trade Tax and Others
Allahabad High Court · (2001) 01 AHC CK 0003
Constitution of India, 1950 — Article 137Limitation Act, 1963 — Section 10, 11, 12, 13, 14Uttar Pradesh Sales Tax Act, 1948 — Section 10
High Courts03 Jan 2001Dismissed
Subhash Chandra and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2001) 01 AHC CK 0054
Constitution of India, 1950 — Article 226
High Courts03 Jan 2001Allowed
Triloki Nath Maini Vs State of U.P.and Others
Allahabad High Court · (2001) 01 AHC CK 0046
High Courts03 Jan 2001
Subhash Chand and others Vs State of U.P. and others
Allahabad High Court · (2001) 1 AWC 818 : (2001) 2 UPLBEC 1085
High Courts02 Jan 2001Allowed
Ram Krishan Dubey and Another Vs Inspector General (Registration) and Another
Allahabad High Court · (2001) 1 UPLBEC 573
High Courts02 Jan 2001Dismissed
German Singh and another Vs District Inspector of Schools, Aligarh and others
Allahabad High Court · (2001) 1 AWC 601 : (2001) 1 UPLBEC 633
Constitution of India, 1950 — Article 226
High Courts02 Jan 2001Dismissed
Kunj Behari Vs Board of Revenue, U.P. Lucknow and others
Allahabad High Court · (2001) 1 AWC 613
Constitution of India, 1950 — Article 136, 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 49Uttar Pradesh Land Revenue Act, 1901 — Section 34, 39, 40
High Courts02 Jan 2001
Oriental Insurance Co. Ltd. Vs Manju Gupta nd others
Allahabad High Court · (2002) ACJ 1969 : (2001) 1 AWC 848
Income Tax Rules, 1962 — Rule 31(1)Motor Vehicles Act, 1988 — Section 149, 96
High Courts01 Jan 2001Dismissed
Ram Swaroop Ahirwar and others Vs State of U.P. and others
Allahabad High Court · (2001) 01 AHC CK 0057