High Courts28 Nov 2001Dismissed
Suresh Chand Vs Presiding Officer, Labour Court, Agra and Others
Allahabad High Court · (2002) 1 AWC 71 : (2002) 1 UPLBEC 570
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 7 of 61
High Courts27 Nov 2001Dismissed
Oriental Insurance Company Ltd. Vs Smt. Anarkali and Another
Allahabad High Court · (2002) 1 ACC 487
High Courts27 Nov 2001Dismissed
State of Uttar Pradesh Vs Preetam and Others
Allahabad High Court · (2002) 2 ACC 49 : (2003) ACJ 1853
High Courts27 Nov 2001Dismissed
U.P. State Road Transport Corporation and Others Vs Smt. Chandrawati and Others
Allahabad High Court · (2002) 1 ACC 716
High Courts27 Nov 2001Allowed
Dr. A.R. Sircar and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 323(1) : (2002) 1 UPLBEC 615
Constitution of India, 1950 — Article 14Uttar Pradesh State Universities Act, 1973 — Section 2(19)
High Courts27 Nov 2001Disposed Of
Ram Sevak Gupta : State of U.P. Vs State of U.P.& Ors.: Lal Bahadur
Allahabad High Court · (2001) 11 AHC CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482
High Courts27 Nov 2001Allowed
Balbir Singh, Contractor Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1070
Arbitration Act, 1940 — Section 14, 17, 30
High Courts27 Nov 2001Partly Allowed
Mubassarin and Another Vs Mohd.Firoz
Allahabad High Court · (2001) 11 AHC CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts27 Nov 2001Dismissed
Rajwati Vs Commissioner, Agra Division and Others
Allahabad High Court · (2002) 1 AWC 189
Constitution of India, 1950 — Article 226
High Courts26 Nov 2001Dismissed
Commissioner of Trade Tax Vs Precise Laboratories Ltd.
Allahabad High Court · (2006) 146 STC 398
Uttar Pradesh Trade Tax Act, 1948 — Section 15A, 4A, 4A(3)
High Courts26 Nov 2001Allowed
Suresh Chandra Sharma and Another Vs State of U.P. and Others
Allahabad High Court · (2002) 1 UPLBEC 18
Public Service Commission (Procedure) Rules, 1970 — Rule 13, 21Uttar Pradesh Subordinate Forest Service Rules, 1970 — Rule 11
High Courts26 Nov 2001Dismissed
Oriental Insurance Co. Ltd. Vs Sohan Lal and Others
Allahabad High Court · (2002) 2 ACC 316 : (2003) ACJ 595
High Courts26 Nov 2001Dismissed
Sanjai Vs State of U.P.
Allahabad High Court · (2001) 11 AHC CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts26 Nov 2001Dismissed
Ram Chandra Mission,Sahahjahanpur and Anr Vs Parthasarthy Raj Gopalachari & Ors.
Allahabad High Court · (2001) 11 AHC CK 0076
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts26 Nov 2001Dismissed
Satish Chandra Sharma Vs Kisan Sahkari Chini Mills Ltd. and Another
Allahabad High Court · (2002) 1 AWC 362 : (2002) 92 FLR 616 : (2002) 1 UPLBEC 786
High Courts26 Nov 2001Partly Allowed
Committee of Management, Dr. Sudama Prasad Bal Vidya Mandir Kanya Inter College, Khirni Bagh, Shahjahanpur Vs District Inspector of Schools, Shahjahanpur and Others
Allahabad High Court · (2002) 1 AWC 154 : (2002) 92 FLR 284
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16G, 16G(3), 7AAUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 25
High Courts26 Nov 2001Dismissed
Managing Director, U.P. State Road Transport Corporation Vs Anjila Devi and Others
Allahabad High Court · (2003) ACJ 911
High Courts26 Nov 2001Dismissed
United India Insurance Co. Ltd. Vs Bundu Ali and Others
Allahabad High Court · (2003) ACJ 1845
Motor Vehicles Act, 1988 — Section 170
High Courts26 Nov 2001Dismissed
Subhash Chandra Pandey Vs Committee of Management, Ganna Kisan Degree College, Shahjahanpur and Others
Allahabad High Court · (2002) 1 AWC 206 : (2002) 1 UPLBEC 572
High Courts25 Nov 2001Partly Allowed
Committee of Management, Dr. Sudama Prasad Balvidya Mandir Kanya Inter College Vs District Inspector of Schools and Others
Allahabad High Court · (2002) 1 UPLBEC 702
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(1), 16G(3), 7AA