High Courts29 Nov 2001Partly Allowed
Narendra Tandon Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2002) 1 ACC 515
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 6 of 61
High Courts29 Nov 2001Disposed Of
Sadiqua Begam Vs Station House Officer, P.S.Colonelganj, Allahabad and Others
Allahabad High Court · (2001) 11 AHC CK 0067
High Courts29 Nov 2001
Dr. S.P. Jindal Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 306(1)
High Courts29 Nov 2001Allowed
Satya Pal Singh Vs U.P. Public Services Tribunal III and Others
Allahabad High Court · (2002) 1 AWC 238 : (2002) 92 FLR 882 : (2002) 1 UPLBEC 364
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 4A
High Courts29 Nov 2001
Narendra Tandon Vs U.P State Road Transport Corporation and Others
Allahabad High Court · (2002) 3 ACC 60
High Courts29 Nov 2001
National Insurance Company Vs Kamal Singh and Another
Allahabad High Court · (2002) 3 ACC 146
High Courts29 Nov 2001
Oriental Insurance Company Ltd. Vs Smt. Shashi Bala and Others
Allahabad High Court · (2002) 2 ACC 23
High Courts29 Nov 2001
United India Insurance Company Ltd. Vs Vivek Kumar and Another
Allahabad High Court · (2002) 2 ACC 407
High Courts29 Nov 2001
New India Assurance Co. Ltd. Vs Smt. Shyama Devi and Others
Allahabad High Court · (2002) 1 ACC 698
High Courts28 Nov 2001Disposed Of
State of U.P. and Another Vs Damodar Dutt Sharma and Another
Allahabad High Court · (2002) 1 AWC 306
High Courts28 Nov 2001Allowed
Rajmuni Devi Vs District Inspector of Schools, Ghazipur and Others
Allahabad High Court · (2002) 1 AWC 208 : (2002) 1 UPLBEC 630
Constitution of India, 1950 — Article 226
High Courts28 Nov 2001Partly Allowed
Phulbasi Devi and Others Vs National Insurance Co. Ltd. and Others
Allahabad High Court · (2002) 1 ACC 635 : (2002) ACJ 635 : (2002) 1 AWC 161
Motor Vehicles Act, 1939 — Section 95(2)
High Courts28 Nov 2001Dismissed
Ramadin Shakya Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 208(1) : (2002) 1 UPLBEC 294
Constitution of India, 1950 — Article 226, 243, 243KUttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 12C(1)
High Courts28 Nov 2001Dismissed
Gyan Singh Parihar Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 137 : (2002) 92 FLR 406 : (2002) 1 UPLBEC 607
Constitution of India, 1950 — Article 226
High Courts28 Nov 2001Dismissed
In Re: Vidiani Engineers Ltd.
Allahabad High Court · (2001) 11 AHC CK 0088
Companies Act, 1956 — Section 391, 391(1), 391(6), 392Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Nov 2001Dismissed
Narendra Kumar Roongta Vs Civil Judge (J.D.) and Others
Allahabad High Court · (2002) 1 AWC 1
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts28 Nov 2001Dismissed
Anoop Kumar Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 115
Constitution of India, 1950 — Article 226
High Courts28 Nov 2001
U.P. State and Others Vs Jagpati Singh and Others
Allahabad High Court · (2002) 1 AWC 305
High Courts28 Nov 2001Dismissed
Sukhal and Others Vs State of U.P. and Another
Allahabad High Court · (2002) CriLJ 1524
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340Legal Services Authorities Act, 1987 — Section 19(5), 21(2)Penal Code, 1860 (IPC) — Section 205, 323, 324, 325, 419
High Courts28 Nov 2001Dismissed
National Insurance Co. Ltd. Vs Manni Singh and Others
Allahabad High Court · (2002) 2 ACC 271 : (2003) ACJ 1317