High Courts06 Dec 2001Allowed
Ramchander Vs State of U.P.
Allahabad High Court · (2002) CriLJ 1253 : (2002) 1 LLJ 907
Child Labour (Prohibition and Regulation) Act, 1986 — Section 10, 14(1), 16, 2
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 4 of 61
High Courts06 Dec 2001Dismissed
Ajay Kumar Srivastava Vs Assistant Registrar, Firms and Societies and Chits and Another
Allahabad High Court · (2002) 1 UPLBEC 14
Societies Registration Act, 1860 — Section 25, 4
High Courts06 Dec 2001Dismissed
Ajay Kumar Srivastava Vs Assistant Registrar, Firms, Societies and Chits and Another
Allahabad High Court · (2002) 1 AWC 109
Constitution of India, 1950 — Article 227Societies Registration Act, 1860 — Section 25, 4
High Courts06 Dec 2001Allowed
Poonam Devi and Others Vs State of U.P. and Another
Allahabad High Court · (2002) 1 AWC 412 : (2002) 92 FLR 855 : (2002) 1 UPLBEC 666
Constitution of India, 1950 — Article 226
High Courts06 Dec 2001Allowed
Ram Surat Ram Vs General Manager, Feeder Balancing Dairy, Varanasi and Others
Allahabad High Court · (2002) 1 AWC 191 : (2002) 92 FLR 407 : (2002) 1 UPLBEC 802
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 494
High Courts06 Dec 2001Allowed
Subhash Chandra Jaiswal Vs State of U.P.
Allahabad High Court · (2002) CriLJ 1223 : (2002) 92 FLR 208 : (2002) 4 LLJ 59 : (2002) 1 RCR(Criminal) 628
Child Labour (Prohibition and Regulation) Act, 1986 — Section 2, 3
High Courts06 Dec 2001
Mewa Ram and Another Vs State of U.P. and Another
Allahabad High Court · (2002) 1 AWC 413 : (2002) 92 FLR 854 : (2002) 1 UPLBEC 789
High Courts05 Dec 2001Dismissed
Oriental Insurance Company Ltd. Vs Subhash Chandra Verma and Others
Allahabad High Court · (2002) 3 ACC 598
Motor Vehicles Act, 1988 — Section 170
High Courts05 Dec 2001Dismissed
Oriental Insurance Company Ltd. Vs Upendra Babu Dubey and Others
Allahabad High Court · (2002) 2 ACC 136
Insurance Act, 1938 — Section 64VMotor Vehicles Act, 1988 — Section 149
High Courts05 Dec 2001Dismissed
Anoop Kumar Tiwari and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 1 UPLBEC 433
Constitution of India, 1950 — Article 14, 16
High Courts05 Dec 2001Dismissed
Dauji Pathak Vs U.P. Financial Corporation and Others
Allahabad High Court · (2003) 1 BC 250 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 382
Constitution of India, 1950 — Article 226Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 2, 3(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279(1)
High Courts05 Dec 2001Dismissed
Gopal Yadav Vs Special Judge (Anti-Corruption) and Others
Allahabad High Court · (2002) 1 AWC 487
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts05 Dec 2001Disposed Of
Akhtarullah Khan Vs State of U.P.and Others
Allahabad High Court · (2001) 12 AHC CK 0056
High Courts05 Dec 2001Dismissed
Oriental Insurance Co. Ltd. Vs Upendra Babu Dubey and Others
Allahabad High Court · (2002) ACJ 1842 : (2002) 1 AWC 813
Motor Vehicles Act, 1988 — Section 146(1), 147(4), 149
High Courts05 Dec 2001Dismissed
Anand Mohan Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 2 ACC 260 : (2002) 1 AWC 819
Constitution of India, 1950 — Article 19(1), 21Motor Vehicles Act, 1988 — Section 129, 177Uttar Pradesh Motor Vehicles Rules, 1998 — Rule 201
High Courts05 Dec 2001Dismissed
Laxmi Kant Upadhyay Vs Dev Narayan Mishra
Allahabad High Court · (2002) 1 AWC 196
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 25(2)Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5, 102, 96Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Dec 2001Allowed
Shabbir Ahmad through L.R. Vs Assistant Director of Consolidation, Azamgarh and Others
Allahabad High Court · (2002) 1 AWC 102 : (2002) 93 RD 23
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 62, 63, 91, 92Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 48
High Courts05 Dec 2001Allowed
Prem Kumari Sharma Vs Raj Mani Dubey and Others
Allahabad High Court · AIR 2002 All 90 : (2002) 1 AWC 157
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts04 Dec 2001Allowed
State of U.P. and Others Vs Jai Prakash Singh and Others
Allahabad High Court · (2003) 2 UPLBEC 1329
Allahabad High Court Rules, 1952 — Rule 10Limitation Act, 1963 — Section 5
High Courts04 Dec 2001Disposed Of
Unicast (P) Ltd. Vs Commissioner of C. Ex.
Allahabad High Court · (2003) 155 ELT 224
Central Excise Rules, 1944 — Rule 57GGCentral Excises and Salt Act, 1944 — Section 35G