High Courts04 Dec 2001Dismissed
Shailendra Kumar Vs State of U.P.
Allahabad High Court · (2001) 12 AHC CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 311
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 5 of 61
High Courts04 Dec 2001Dismissed
Prithvi Nath Vs State of U.P. and Others
Allahabad High Court · (2002) 1 AWC 799 : (2002) 93 RD 196
Constitution of India, 1950 — Article 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 126
High Courts03 Dec 2001Dismissed
Moti Lal Nanhoo Mal and Another Vs United India Insurance Co. Ltd. and Others
Allahabad High Court · (2003) ACJ 1819
High Courts03 Dec 2001Dismissed
Ashutosh Pandey Vs Secretary, Durga Narain College, Fatehgarh and Others
Allahabad High Court · (2002) 1 AWC 112 : (2002) 93 FLR 561 : (2002) 1 UPLBEC 922 : (2002) 1 UPLBEC 579
Constitution of India, 1950 — Article 226
High Courts03 Dec 2001Dismissed
Yog Sansthan Vs Collector, Moradabad and Others
Allahabad High Court · (2002) 1 AWC 84 : (2002) 93 RD 13
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 3Reserve Bank of India Act, 1934 — Section 2United Provinces Panchayat Raj Act, 1947 — Section 15, 16, 28B, 34, 4
High Courts03 Dec 2001Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs Budhiya and Others
Allahabad High Court · (2003) ACJ 691
High Courts01 Dec 2001Dismissed
Shiv Shanker Vs Additional District Judge, Agra and Others
Allahabad High Court · (2002) 1 AWC 126
Transfer of Property Act, 1882 — Section 106, 111, 114
High Courts01 Dec 2001Allowed
Smt. Hem Lata Gupta Vs State of U.P. and Another
Allahabad High Court · (2002) CriLJ 1522 : (2002) 2 RCR(Criminal) 328
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Dec 2001Allowed
Mukhtar Ahmad Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 95
Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)
High Courts01 Dec 2001Allowed
Krishna Kant Awasthi Vs Cadre Authority and Others
Allahabad High Court · (2002) 2 AWC 964 : (2002) 1 UPLBEC 695
High Courts01 Dec 2001Allowed
Mukhtar Ahmad Vs State of U.P. and Others
Allahabad High Court · (2002) 93 RD 21 : (2002) 1 UPLBEC 12
Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)
High Courts01 Dec 2001Dismissed
Smt. Shakuntala Devi Vs Addl. District Judge, Rampur and Others
Allahabad High Court · (2002) 1 AWC 327 : (2002) 93 RD 72 : (2002) 1 UPLBEC 505
Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts01 Dec 2001Allowed
Siel Ltd. Vs Cane Commissioner and Others
Allahabad High Court · (2002) 1 AWC 304 : (2002) 1 UPLBEC 619
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15
High Courts01 Dec 2001
Neeraj Trivedi Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 121 : (2002) 92 FLR 784 : (2002) 1 UPLBEC 65
Constitution of India, 1950 — Article 14, 16
High Courts30 Nov 2001Dismissed
Pradeep Kumar Vs Kendriya Vidyalaya Sangathan, New Delhi and Another
Allahabad High Court · (2002) 1 AWC 255 : (2002) 92 FLR 785 : (2002) 1 UPLBEC 719
Constitution of India, 1950 — Article 226
High Courts29 Nov 2001Dismissed
Vishesh Kumar Vs Shanti Devi and Others
Allahabad High Court · (2002) 1 ACC 507
High Courts29 Nov 2001Dismissed
United India Insurance Co. Ltd. Vs Shadma Begum and Others
Allahabad High Court · (2002) 2 ACC 610 : (2002) ACJ 1185
High Courts29 Nov 2001Dismissed
Oriental Insurance Co. Ltd. Vs Nathuni Prasad and Another
Allahabad High Court · (2002) 2 ACC 304 : (2003) ACJ 1604
High Courts29 Nov 2001Dismissed
Oriental Insurance Co. Ltd. Vs Sabai and Others
Allahabad High Court · (2002) 2 ACC 435 : (2003) ACJ 916
High Courts29 Nov 2001Allowed
Quality Exports and Chemicals Vs CEGAT, New Delhi
Allahabad High Court · (2002) 140 ELT 362
Central Excise Rules, 1944 — Rule 54Central Excises and Salt Act, 1944 — Section 11A, 14, 35F, 35K