High Courts22 Nov 2001Allowed
State of U.P. and Others Vs Umesh Chandra Joshi and Another
Allahabad High Court · (2002) 1 AWC 323
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Allahabad High Court judgments, 2001
1,218 judgments · page 9 of 61
High Courts21 Nov 2001Dismissed
Pramod Kumar Badal Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 200
High Courts21 Nov 2001Dismissed
Mahesh Chandra Shukla Vs Secretary, Uttar Pradesh Shasan, Nagar Vikas Anubhag-4 and Others
Allahabad High Court · (2002) 1 AWC 2 : (2002) 92 FLR 11 : (2002) 1 UPLBEC 727(1) : (2002) 1 UPLBEC 727
High Courts21 Nov 2001Dismissed
Raghubansh Behari Lal Vs U.P. Public Services Tribunal No. 1, Lucknow and Others
Allahabad High Court · (2002) 1 AWC 363 : (2002) 92 FLR 620 : (2002) 1 UPLBEC 724
Constitution of India, 1950 — Article 226
High Courts21 Nov 2001Dismissed
Madan Mohan Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 92 FLR 853 : (2002) 1 UPLBEC 290
Constitution of India, 1950 — Article 226
High Courts21 Nov 2001Dismissed
Rajendra Singh Niranjan Vs State of U.P. and Others
Allahabad High Court · (2002) 2 UPLBEC 1087
High Courts21 Nov 2001
Prem Chandra Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 1 UPLBEC 619(1) : (2002) 1 UPLBEC 619
Constitution of India, 1950 — Article 226
High Courts21 Nov 2001
Committee of Management, Adarsh Inter College, Basti and Another Vs District Inspector of Schools, Basti and Another
Allahabad High Court · (2002) 1 AWC 211 : (2002) 1 UPLBEC 289
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7), 6(7)
High Courts21 Nov 2001Allowed
Vashishtha Narain Pandey Vs Chancellor, Dean Dayal Upadhyaya University and Others
Allahabad High Court · (2002) 1 UPLBEC 620
Uttar Pradesh State Universities Act, 1973 — Section 2(19), 31(3)
High Courts20 Nov 2001Dismissed
Prem Narayan Sharma Vs State of U.P.
Allahabad High Court · (2002) 80 ECC 436
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 107, 108, 111, 123, 135
High Courts20 Nov 2001Allowed
Jhinnu Prasad Vs State of U.P.& Ors.
Allahabad High Court · (2001) 11 AHC CK 0085
Motor Vehicles Act, 1988 — Section 207Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 22
High Courts20 Nov 2001Dismissed
Satya Narain,Proprietor Kamal Vs Special Judge (Judge (E.C.Act),Banda & Ors.
Allahabad High Court · (2001) 11 AHC CK 0075
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Nov 2001Dismissed
Chaman Lal Singhal Vs Prescribed Authority/II Additional Civil Judge (S.D.),Lucknow & Ors.
Allahabad High Court · (2001) 11 AHC CK 0074
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts20 Nov 2001Dismissed
Ram Kewal Vs Manager, Food Corporation of India and Others
Allahabad High Court · (2002) 1 AWC 20 : (2002) 92 FLR 13 : (2002) 1 UPLBEC 727
High Courts19 Nov 2001Allowed
Roshan Lal Vs State of Uttar Pradesh and Others
Allahabad High Court · (2002) 1 AWC 190 : (2002) 1 UPLBEC 292
High Courts19 Nov 2001Allowed
Pappu @ Salem Javed Vs State of U.P.
Allahabad High Court · (2001) 11 AHC CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts09 Nov 2001Dismissed
Regional Manager, U.P.S.R.T.C. Vs Noor Jahan Begum
Allahabad High Court · (2002) 1 ACC 551
High Courts09 Nov 2001Allowed
Dool Chand Yadav Vs Chief Medical Officer
Allahabad High Court · (2002) 1 UPLBEC 421
High Courts09 Nov 2001Allowed
V.S. Auto Parts Pvt. Ltd. Vs CEGAT, New Delhi
Allahabad High Court · (2002) 140 ELT 6
Central Excises and Salt Act, 1944 — Section 35F, 35KConstitution of India, 1950 — Article 226
High Courts09 Nov 2001Allowed
Shabbir Vs State of U.P.
Allahabad High Court · (2002) CriLJ 1561 : (2002) 1 DMC 222
Penal Code, 1860 (IPC) — Section 302